High Courts18 Jun 1931
Abdul Hamid Sardar Vs Bijoy Chand Mahatap and Others
Calcutta High Court · AIR 1932 Cal 108 : 136 Ind. Cas. 472
Bengal Patni Taluks Regulation, 1819 — Section 14Contract Act, 1872 — Section 69
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 7 of 17
High Courts18 Jun 1931
Heramba Chandra Maitra Vs Jyotish Chandra Sinha and Others
Calcutta High Court · AIR 1932 Cal 579
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts16 Jun 1931
Sukh Chand Haldar and Others Vs Jajneswar Mandal and Others
Calcutta High Court · AIR 1932 Cal 135
Bengal Tenancy Act, 1885 — Section 12, 48H
High Courts15 Jun 1931
Raja Reshee Case Law Vs Jarilal Mahapatra and Others
Calcutta High Court · AIR 1933 Cal 293
Bengal Tenancy Act, 1885 — Section 26F
High Courts15 Jun 1931
Neamat Sha Vs Hanuman Buksha Agarwalla
Calcutta High Court · AIR 1931 Cal 626
Criminal Procedure Code, 1898 (CrPC) — Section 526(8), 537Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Jun 1931
Nurjahan Khatun and Others Vs Asia Khatun and Others
Calcutta High Court · AIR 1932 Cal 216 : 136 Ind. Cas. 478
High Courts12 Jun 1931
River Steam Navigation Co. Ltd. and Another Vs Jamunadas Ram Kumar
Calcutta High Court · AIR 1932 Cal 344
Carriers Act, 1865 — Section 6, 8
High Courts12 Jun 1931
Debendra Nath Dhang and Others Vs Pashupati Nath Deb
Calcutta High Court · AIR 1932 Cal 198 : 136 Ind. Cas. 889
Evidence Act, 1872 — Section 13
High Courts11 Jun 1931
Lakshan Chandra Mandal and Others Vs Narim Sardar and Others
Calcutta High Court · AIR 1932 Cal 508 : 138 Ind. Cas. 545
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts11 Jun 1931
Mahendra Nath Bagchi Vs Tarak Chandra Sinha and Others
Calcutta High Court · AIR 1932 Cal 504
Limitation Act, 1963 — Article 141
High Courts10 Jun 1931
Kshitish Chandra Acharjya Choudhry and Others Vs Raja Janakinath Roy and Others
Calcutta High Court · AIR 1932 Cal 194 : 137 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts10 Jun 1931
John Carapret Galstaun Vs Syed Mahammad Husain Choudhury
Calcutta High Court · AIR 1932 Cal 627 : 140 Ind. Cas. 732
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Article 181
High Courts09 Jun 1931
Sm. Kamala Mayee Dasi Vs Nibaran Chandra Pramanik
Calcutta High Court · AIR 1932 Cal 431
High Courts09 Jun 1931
Gosta Behari Pramanik and Others Vs Nawab Bahadur of Murshidabad
Calcutta High Court · AIR 1932 Cal 207 : 136 Ind. Cas. 606
Bengal Tenancy Act, 1885 — Section 109
High Courts09 Jun 1931
Jagatdwiptendranarayan Bhup Vs Bilash Ray Agarwalla
Calcutta High Court · AIR 1932 Cal 427 : 137 Ind. Cas. 860
Evidence Act, 1872 — Section 13
High Courts08 Jun 1931
Sm. Kalyani Dassi Vs Ganesh Chandra Sreemany and Others
Calcutta High Court · AIR 1932 Cal 259 : 137 Ind. Cas. 353
High Courts08 Jun 1931
Lakshmijan and Others Vs Nazumia and Another
Calcutta High Court · AIR 1932 Cal 678 : 140 Ind. Cas. 601
Bengal Patni Taluks Regulation, 1819 — Section 10Civil Procedure Code, 1908 (CPC) — Section 47Public Demands Recovery Act — Section 10
High Courts05 Jun 1931
B.N. Ry. Co. Ltd. Vs Moolji Sicka and Co.
Calcutta High Court · AIR 1932 Cal 70