High Courts04 Aug 1931
Amar Krishna Chaudhury and Another Vs Jagat Bandhu Biswas and Others
Calcutta High Court · AIR 1931 Cal 719
Evidence Act, 1872 — Section 115Limitation Act, 1963 — Article 182(5), 20
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 4 of 17
High Courts04 Aug 1931
Official Assignee of Calcutta Vs Frederick Lionel Harcourt and Others
Calcutta High Court · AIR 1932 Cal 762 : 140 Ind. Cas. 812
High Courts04 Aug 1931
Ganesh Chandra Khan and Sons Vs The Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 117
Calcutta Municipal Act, 1923 — Section 386(1)(a)Criminal Procedure Code, 1898 (CrPC) — Section 243
High Courts03 Aug 1931
Sikandar Ali and Another Vs Kushal Chandra Sarma
Calcutta High Court · AIR 1932 Cal 418
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 1931
Carr-Lazarus Phillips and Others Vs Alfred Ernest Mitchell and Others
Calcutta High Court · AIR 1932 Cal 889
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts31 Jul 1931
Makhan Lal Chaudhury Vs Chandi Nath Majumdar and Others
Calcutta High Court · AIR 1931 Cal 779a
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts30 Jul 1931
Mahendranarayan Roy Choudhury Vs Abdul Gafur Chowdhury and Others
Calcutta High Court · AIR 1932 Cal 49
High Courts29 Jul 1931
Sheikh Yusuf Vs Jyotish Chandra Banerjee and Others
Calcutta High Court · AIR 1932 Cal 241 : 137 Ind. Cas. 139
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151
High Courts27 Jul 1931
Ambica Charan Roy and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 696
Explosive Substances Act, 1908 — Section 4(b)Penal Code, 1860 (IPC) — Section 302
High Courts27 Jul 1931
Hari Bhajan Das Sadhu Mohanto Vs Ganapathi Das Goswami and Others
Calcutta High Court · AIR 1933 Cal 271
High Courts24 Jul 1931
Lachmi Shaw Vs Emperor
Calcutta High Court · AIR 1932 Cal 383 : 137 Ind. Cas. 849
Penal Code, 1860 (IPC) — Section 211
High Courts24 Jul 1931
Registered Jessore Loan Co. Ltd. Vs Shailajanath Roy Chaudhuri
Calcutta High Court · AIR 1932 Cal 689
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 88
High Courts24 Jul 1931
In Re: Shyamapada Bhattacharji and Another
Calcutta High Court · AIR 1932 Cal 370 : 137 Ind. Cas. 434
Legal Practitioners Act, 1879 — Section 14
High Courts23 Jul 1931
Mahim Chandra Guha Dev Barman Vs Amjad Ali
Calcutta High Court · AIR 1931 Cal 710
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts23 Jul 1931
Abbas Naskar and Another Vs Chairman, District Board and Others
Calcutta High Court · AIR 1933 Cal 81
High Courts22 Jul 1931
Co-operative Hindusthan Bank Ltd. and Another Vs Surendra Nath Dey and Others
Calcutta High Court · AIR 1932 Cal 524 : 138 Ind. Cas. 852
Contract Act, 1872 — Section 176
High Courts21 Jul 1931
In Re: Sadaram Puranchand
Calcutta High Court · AIR 1931 Cal 729
Income Tax Act, 1961 — Section 22(2)
High Courts21 Jul 1931
Bhola Nath Chatterjee Vs Maharajadhiraj of Burdwan and Others
Calcutta High Court · AIR 1932 Cal 265 : 137 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 174
High Courts17 Jul 1931
K.C. Mukerjee Vs Ainaddin and Others
Calcutta High Court · AIR 1932 Cal 563
Bengal Tenancy Act, 1885 — Section 105
High Courts16 Jul 1931
Batakrishna Pramanik Vs Bhawanipur Banking Corporation Ltd.
Calcutta High Court · AIR 1932 Cal 521