High Courts12 Feb 1976
K.B. Debnath Vs The State
Calcutta High Court · (1976) CriLJ 1869
Constitution of India, 1950 — Article 254Criminal Procedure Code, 1973 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 120B, 161, 165, 165A, 407
COURT ARCHIVE
Calcutta High Court judgments, 1976
408 judgments · page 19 of 21
High Courts12 Feb 1976
Bimal Chand Dhandhia Vs The State
Calcutta High Court · (1976) CriLJ 1594 : (1976) 2 ILR (Cal) 549
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 239, 240Penal Code, 1860 (IPC) — Section 380, 411, 414, 511
High Courts12 Feb 1976
Bengal Coal Co. Vs Shahed Miah
Calcutta High Court · 81 CWN 681 : (1977) 2 LLJ 516
Employees Compensation Act, 1923 — Section 30, 4
High Courts12 Feb 1976
Sushil Chandra Roy Chowdhury Vs Sambhu Nath Saha
Calcutta High Court · (1977) 1 ILR (Cal) 219
West Bengal Premises Tenancy (Second Amendment) Act, 1969 — Section 4West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(3A), 17D, 17E
High Courts11 Feb 1976
Mulchand Bothra Vs Union of India and Others
Calcutta High Court · 80 CWN 804
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b), 476, 479Penal Code, 1860 (IPC) — Section 193, 196
High Courts10 Feb 1976
Amitananda Roy Vs State of West Bengal and Others
Calcutta High Court · AIR 1976 Cal 408
Civil Procedure Code, 1908 (CPC) — Section 2(14)Constitution of India, 1950 — Article 226
High Courts09 Feb 1976
Ashoke Kumar Majumder and Others Vs State of West Bengal and Others
Calcutta High Court · 80 CWN 388
Civil Procedure Code, 1908 (CPC) — Section 151West Bengal Estates Acquisition Act, 1953 — Section 10(2), 44, 44(2a), 53, 57
High Courts09 Feb 1976Allowed
Latika Sharma Sarkar Vs University of Calcutta and Another
Calcutta High Court · AIR 1976 Cal 212 : 80 CWN 359
Calcutta University Act, 1966 — Section 58(2), 9(6)Calcutta University First Regulations, 1966 — Regulation 32
High Courts09 Feb 1976
Sri Durga Transport Service Vs Appellate Subcommittee, State Transport Authority
Calcutta High Court · (1978) 1 ILR (Cal) 107
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 64
High Courts04 Feb 1976
Commissioner of Income Tax Vs Provincial Farmers (Pvt.) Ltd.
Calcutta High Court · 81 CWN 1 : (1977) 108 ITR 219
Income Tax Act, 1922 — Section 12BTransfer of Property Act, 1882 — Section 52
High Courts04 Feb 1976Dismissed
Sunderlal and Sons Vs Yagendra Nath Singh and Another
Calcutta High Court · AIR 1976 Cal 471
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 136, 12Partnership Act, 1932 — Section 69
High Courts03 Feb 1976
Ananta Singh Vs State
Calcutta High Court · (1976) CriLJ 1609 : 80 CWN 344
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 254Criminal Procedure Code, 1973 (CrPC) — Section 11, 190, 200, 401, 439
High Courts03 Feb 1976
Sri Durga Transport Service Vs Appellate Sub-committee of The State Transport Authority and Others
Calcutta High Court · 81 CWN 625
Constitution of India, 1950 — Article 226
High Courts30 Jan 1976
T.C. Banerjee Vs B.V.S. Rao
Calcutta High Court · AIR 1976 Cal 425 : 80 CWN 325
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20A, Order 5 Rule 20A(1), 27
High Courts30 Jan 1976Dismissed
Sachindra Nath Sarkar and Others Vs Binapani Basu and Others
Calcutta High Court · AIR 1976 Cal 277 : (1976) 1 CALLT 158 : (1976) 1 CompLJ 255 : 80 CWN 289 : (1976) 1 ILR (Cal) 425
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 38, 39West Bengal Estates Acquisition Act, 1953 — Section 52
High Courts30 Jan 1976
Hanuman Estates Pvt. Ltd. Vs Dhanuka Industries Pvt. Ltd.
Calcutta High Court · (1976) 2 ILR (Cal) 578
Civil Procedure Code, 1908 (CPC) — Section 152West Bengal Premises Tenancy Act, 1956 — Section 17(2)
High Courts30 Jan 1976
Grand Smithy Works Vs State of Bihar and Others
Calcutta High Court · 80 CWN 595
Central Sales Tax Act, 1956 — Section 16, 18, 3, 4, 7Constitution of India, 1950 — Article 226, 280(1), 286(1)(b)Penal Code, 1860 (IPC) — Section 21
High Courts29 Jan 1976
Commissioner of Income Tax Vs Cossipore Properties
Calcutta High Court · 80 CWN 571 : (1977) 107 ITR 965
Partnership Act, 1932 — Section 2, 4
High Courts29 Jan 1976
Latika Sharma Sarkar Vs University of Calcutta and Another
Calcutta High Court · 80 CWN 359
Calcutta University Act, 1966 — Section 58(2)
High Courts28 Jan 1976Allowed
Niranjan Modak Vs Lakshmi Narayan Guin and Others
Calcutta High Court · AIR 1976 Cal 322 : (1976) 1 CALLT 217 : (1976) 1 CompLJ 168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7West Bengal Premises Tenancy Act, 1956 — Section 13(1), 2