High Courts09 Mar 1976Dismissed
Union of India (UOI) Vs Presiding Officer, Central Government Labour Court
Calcutta High Court · (1978) 1 ILR (Cal) 559
Industrial Disputes Act, 1947 — Section 2, 33C, 33C(1), 33C(2)
COURT ARCHIVE
Calcutta High Court judgments, 1976
408 judgments · page 17 of 21
High Courts09 Mar 1976Dismissed
Sudhir Chandra Chakraborty Vs State of West Bengal
Calcutta High Court · 80 CWN 517
Constitution of India, 1950 — Article 20, 226, 311, 311(2)
High Courts08 Mar 1976
Union of India (UOI) Vs Commercial Tax Officer, Shyambazar Charge
Calcutta High Court · (1977) 1 ILR (Cal) 96
Bengal Finance (Sales Tax) Act, 1941 — Section 2, 4(2)Bengal Finance (Sales Tax) Rules, 1941 — Rule 71Constitution of India, 1950 — Article 131, 14, 16, 226, 363
High Courts04 Mar 1976
B.D. Khaitan Vs Income Tax Officer and Others
Calcutta High Court · 81 CWN 861 : (1978) 113 ITR 556
Income Tax Act, 1922 — Section 47Income Tax Act, 1961 — Section 221, 231
High Courts03 Mar 1976
Reform Flour Mills (Pvt) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 598
Income Tax Act, 1922 — Section 10(4A), 66(1), 66(2)
High Courts02 Mar 1976Allowed
Sudhendu Nath Banerjee and Others Vs Bhupati Charan Chakraborty and Others
Calcutta High Court · AIR 1976 Cal 267
Civil Procedure Code, 1908 (CPC) — Section 83Constitution of India, 1950 — Article 359Defence of India Rules, 1962 — Rule 133V
High Courts02 Mar 1976
B.N. Dey Vs Union of India (UOI)
Calcutta High Court · (1976) 1 ILR (Cal) 386
All India Services Act, 1951 — Section 2A, 3, 3(1)Constitution of India, 1950 — Article 226, 309Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 49
High Courts02 Mar 1976
Jiyajeerao Cotton Mills Ltd. Vs Income Tax Officer, C-Ward and Others
Calcutta High Court · (1977) 107 ITR 253
Income Tax Act, 1961 — Section 154, 84
High Courts02 Mar 1976
Suganchand Chandanmal Vs Income Tax Officer and Others
Calcutta High Court · (1976) 105 ITR 743
Income Tax Act, 1961 — Section 147, 148, 271(4A)
High Courts01 Mar 1976
Asoke Naidu Vs Raymond S. Mulu
Calcutta High Court · AIR 1976 Cal 272
Civil Procedure Code, 1908 (CPC) — Section 100, 101Hindu Succession Act, 1956 — Section 2, 26Succession Act, 1925 — Section 372
High Courts01 Mar 1976Dismissed
Rathindra Nath Mitra Vs Mrs. Angur Bala Mullick and Another
Calcutta High Court · AIR 1976 Cal 320
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2), 2(2)
High Courts27 Feb 1976
Dhirendra Nath Patra Das Vs Agricultural Income Tax Officer, Range-II
Calcutta High Court · 82 CWN 117 : (1978) 112 ITR 233
West Bengal Agricultural Income Tax Act, 1944 — Section 7
High Courts26 Feb 1976
Shib Banerjee Properties and Construction Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 120 ITR 301
Income Tax Act, 1922 — Section 13, 23(4), 23A
High Courts24 Feb 1976
Kanhaiyalal Agarwala and Another Vs Union of India (UOI) and Others
Calcutta High Court · (1976) CriLJ 1586 : 80 CWN 395 : (1976) 2 ILR (Cal) 61
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 14, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 165
High Courts24 Feb 1976Dismissed
Sm. Sumitra Devi Agarwalla Vs Sm. Sulekha Kundu and Another
Calcutta High Court · AIR 1976 Cal 196 : (1976) 1 CALLT 225 : (1976) 1 CompLJ 333 : 80 CWN 365 : 80 CWN 364 : (1976) 1 ILR (Cal) 208
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 406, 420
High Courts24 Feb 1976Dismissed
The State of West Bengal Vs L.M. Das
Calcutta High Court · AIR 1976 Cal 406
Arbitration Act, 1940 — Section 14(2), 30Constitution of India, 1950 — Article 141Limitation Act, 1963 — Article 119
High Courts24 Feb 1976
Chloride India Ltd. Vs Commissioner of Income Tax and Others
Calcutta High Court · (1978) 1 ILR (Cal) 391 : (1977) 106 ITR 38
Income Tax Act, 1961 — Section 2(18), 214, 214(1), 244
High Courts24 Feb 1976
Rajinder Mohan Bhandari Vs Income Tax Officer and Others
Calcutta High Court · (1978) 111 ITR 407
Income Tax Act, 1961 — Section 147
High Courts24 Feb 1976Dismissed
Satyanarayan Jhunjhunwala Vs Punjab National Bank Ltd.
Calcutta High Court · AIR 1977 Cal 280
Bankers Books Evidence Act, 1891 — Section 6
High Courts23 Feb 1976Dismissed
Golam Kibria Molla Vs Abdur Rouf Molla and Others
Calcutta High Court · AIR 1976 Cal 205