High Courts22 Mar 1976Dismissed

Jitendra Nath Das Vs Bijoy Lal Das

Calcutta High Court · AIR 1976 Cal 478 : (1977) 2 ILR (Cal) 601

Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106