High Courts29 Apr 1976
State of West Bengal Vs Somendra Nath Lahiri
Calcutta High Court · 80 CWN 638 : (1977) 2 LLJ 358
Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Calcutta High Court judgments, 1976
408 judgments · page 14 of 21
High Courts27 Apr 1976Dismissed
Chandra Mohan Ramkanai Vs Assistant Commissioner of Commercial Taxes and Others
Calcutta High Court · (1976) 1 CALLT 64 : 80 CWN 875 : (1976) 37 STC 614
Constitution of India, 1950 — Article 226
High Courts27 Apr 1976
Commissioner of Income Tax Vs S.C. Ghosal
Calcutta High Court · (1977) 106 ITR 980
Income Tax Act, 1961 — Section 131, 256(2)
High Courts26 Apr 1976
Commissioner of Income Tax Vs East Coast Commercial Co.
Calcutta High Court · (1978) 115 ITR 633
Income Tax Act, 1922 — Section 23A, 66(4)
High Courts22 Apr 1976
Britannia Biscuit Co. Ltd. Vs Third Industrial Tribunal and Another
Calcutta High Court · 80 CWN 676 : (1977) 1 LLJ 197
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33
High Courts21 Apr 1976
Charmugaria Trading Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 110 ITR 715
Income Tax Act, 1961 — Section 104(1), 109
High Courts14 Apr 1976Dismissed
S.M. Bose, Deputy License Officer, Corporation of Calcutta Vs Scholar Press, Proprietor, P.K. Verma
Calcutta High Court · 80 CWN 724
Constitution of India, 1950 — Article 134(1)(c)
High Courts09 Apr 1976
Sidheswar Biswas Vs State of West Bengal
Calcutta High Court · (1977) 1 ILR (Cal) 276
Civil Procedure Code, 1882 — Section 366, 371Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 4, Order 43 Rule 1, 2(2)West Bengal Estates Acquisition Act, 1953 — Section 57B, 57B(2)
High Courts09 Apr 1976Allowed
Indian Mutual General Insurance Society Ltd. Vs Manzoor Ashan and Others
Calcutta High Court · (1977) ACJ 85 : AIR 1977 Cal 34
Motor Vehicles Act, 1939 — Section 95, 95(1)
High Courts09 Apr 1976
Controller of Estate Duty, West Bengal Vs Shri B. V. Kapadia, Accountable person to the Estate of Late V. B. Kapadia
Calcutta High Court · (1976) 04 CAL CK 0022
Estate Duty Act, 1953 — Section 10, 64(1)
High Courts09 Apr 1976Allowed
Gorachand Das Vs Dipali Das
Calcutta High Court · 80 CWN 777
Civil Procedure Code, 1908 (CPC) — Section 115, 24Hindu Marriage Act, 1955 — Section 10, 24, 27(3)
High Courts09 Apr 1976Dismissed
Ram Kumar Shew Chandrai Vs The Dominion of India now Union of India
Calcutta High Court · AIR 1977 Cal 37 : 80 CWN 633 : (1976) 2 ILR (Cal) 366 : (1976) 1 ILR (Cal) 372
Civil Procedure Code, 1908 (CPC) — Section 80Partnership Act, 1932 — Section 69, 69(2)
High Courts09 Apr 1976Allowed
Prafulla Bala Debi and Another Vs State of West Bengal and Others
Calcutta High Court · 80 CWN 544
West Bengal Estates Acquisition Act, 1953 — Section 10(2)
High Courts09 Apr 1976
Satya Ranjan Dhar Vs Life Insurance Corporation of India and Others
Calcutta High Court · 80 CWN 998
Constitution of India, 1950 — Article 20(3), 311(2)Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 120B, 409
High Courts09 Apr 1976
Bijoy Kumar Swaika Vs Shyamsundar Swaika and Others
Calcutta High Court · AIR 1976 Cal 448 : 80 CWN 708
Arbitration Act, 1940 — Section 8(1)
High Courts09 Apr 1976Dismissed
Ram Kumar Shew Chandrai Vs Dominion of India now The Union of India (UOI)
Calcutta High Court · AIR 1977 Cal 37 : 80 CWN 633 : (1976) 2 ILR (Cal) 366 : (1976) 1 ILR (Cal) 372
Partnership Act, 1932 — Section 69, 69(2)
High Courts09 Apr 1976
Commissioner of Income Tax (Central) Vs Ram Kumar Agarwalla and Brothers
Calcutta High Court · (1977) 109 ITR 564
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 184
High Courts09 Apr 1976Dismissed
Radhanath das Vs Chittaranjan Das
Calcutta High Court · (1977) 2 ILR (Cal) 425
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 18Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 21, 21(1)
High Courts09 Apr 1976
Sm. Padmabati Dassi and others Vs Biswanath Dhar and others
Calcutta High Court · AIR 1976 Cal 63
High Courts09 Apr 1976Dismissed
Union of India Vs Consultants for Industries (P) Ltd.
Calcutta High Court · 80 CWN 662
Arbitration Act, 1940 — Section 10, 11, 11(1), 12, 16