COURT ARCHIVE

Calcutta High Court judgments, 1976

408 judgments · page 15 of 21

High Courts09 Apr 1976

Sideswar Biswas Vs State of West Bengal

Calcutta High Court · (1976) 1 ILR (Cal) 489

Civil Procedure Code, 1882 — Section 366, 371Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 4, Order 43 Rule 1, 2(2)West Bengal Estates Acquisition Act, 1953 — Section 57B, 57B(2)

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High Courts06 Apr 1976

Commissioner of Income Tax Vs Indian Oxygen Ltd.

Calcutta High Court · (1978) 112 ITR 1025

Income Tax Act, 1961 — Section 37(1)

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High Courts04 Apr 1976

CONTROLLER OF ESTATE DUTY Vs B. V. KAPADIA.

Calcutta High Court · 81 CWN 490 : (1977) 108 ITR 1008

Estate Duty Act, 1953 — Section 10, 64(1)

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High Courts02 Apr 1976

Prasanta Kumar Ghosh Vs Vice-Chancellor, University of Calcutta

Calcutta High Court · (1976) 1 CALLT 53 : 80 CWN 854 : (1977) 1 ILR (Cal) 472

Calcutta University Act, 1966 — Section 100(1), 23, 23(1), 23(2), 23(3)Calcutta University First Ordinance, 1966 — Ordinance 64Constitution of India, 1950 — Article 226

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High Courts02 Apr 1976

Sm. Hiranbala Devi Vs Bishnupada Bhattacharya and Others

Calcutta High Court · AIR 1976 Cal 404

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High Courts01 Apr 1976Dismissed

Murari Mohan Mitra and Others Vs Indra Narayan Kundu

Calcutta High Court · AIR 1977 Cal 153

Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(2A), 17(2B), 17(4)

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High Courts29 Mar 1976

Calcutta State Transport Corporation Vs Commissioner of Income Tax

Calcutta High Court · (1977) 108 ITR 922

General Clauses Act, 1897 — Section 3(31)Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 10(20), 2(31)

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High Courts29 Mar 1976Dismissed

Gagalbhai Jute Mills Vs State of West Bengal

Calcutta High Court · (1978) 1 ILR (Cal) 179

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 2AWest Bengal Shops and Establishments Act, 1963 — Section 2(2)

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High Courts26 Mar 1976

Siraj Sheikh Vs Magistrate and Others

Calcutta High Court · (1977) CriLJ 406 : 80 CWN 547

Maintenance of Internal Security Act, 1971 — Section 10, 3

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High Courts26 Mar 1976

Pattidhar Saw Mill Vs Bimal Krishna Pal and Another

Calcutta High Court · AIR 1976 Cal 234

Calcutta Thika Tenancy Act, 1949 — Section 3(1), 3(2), 3(3), 3(4), 4Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 106

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High Courts26 Mar 1976