All India Services (Confidential Roll) Rules, 1970 — Rule 10, 8, 9All India Services (Discipline and Appeal) Rules, 1969 — Rule 8All India Services Act, 1951 — Section 3

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High Courts17 Nov 1976

Sun Engineering Works (P.) Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1978) 111 ITR 166

Income Tax Act, 1922 — Section 22(2), 24, 34Income Tax Act, 1961 — Section 147, 147(1)

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High Courts17 Nov 1976

Commissioner of Income Tax Vs J. Thomas and Co. Pvt. Ltd.

Calcutta High Court · (1977) 110 ITR 566

Income Tax Act, 1961 — Section 22, 33, 33(1)

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High Courts17 Nov 1976

Commissioner of Income Tax Vs Wilh. Wilhelmsen

Calcutta High Court · (1978) 115 ITR 10

Income Tax Act, 1922 — Section 10(2)Income Tax Rules, 1922 — Rule 33, 8

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High Courts17 Nov 1976Dismissed

Baijnath Gupta Vs Lakshmi Narayan Gupta

Calcutta High Court · (1978) 1 ILR (Cal) 341

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 105(2), 2Rent Control Act, 1950 — Section 14(3)

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High Courts17 Nov 1976Allowed

Commissioner of Income Tax West Bengal-I, Calcutta Vs Messrs. Wilh Wilhelmsen, Calcutta

Calcutta High Court · (1978) 115 ITR 10

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High Courts16 Nov 1976Allowed

Pushpalata Monday and Another Vs Corporation of Calcutta

Calcutta High Court · 81 CWN 437

Calcutta Municipal Act, 1951 — Section 168(1)

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High Courts15 Nov 1976

Ananta Lal Datta Vs Ramdulari Kurmi

Calcutta High Court · (1976) 2 ILR (Cal) 617

Calcutta Thika Tenancy (Second Amendment) Act, 1969 — Section 13, 5Calcutta Thika Tenancy Act, 1949 — Section 2, 3, 3(2), 3(3), 3(4)

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High Courts12 Nov 1976Dismissed

Bhutoria Trading Co. Ltd. Vs Allahabad Bank Ltd. and Others

Calcutta High Court · AIR 1977 Cal 363

Evidence Act, 1872 — Section 115Negotiable Instruments Act, 1881 (NI) — Section 10

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High Courts12 Nov 1976

Agra Electric Supply Co. Ltd. (In Voluntary Liquidation) and Others Vs Nagar Mahapalika and Others

Calcutta High Court · (1981) 51 CompCas 337

Companies Act, 1956 — Section 446, 446(3), 512, 518, 518(1)

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High Courts11 Nov 1976

A.K. Topiwalla Vs Keshabalal Jethabhai

Calcutta High Court · (1977) 1 ILR (Cal) 1

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Limitation Act, 1963 — Article 118, 5

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High Courts11 Nov 1976Dismissed

The Calcutta State Transport Corporation Vs Lakshmi Rani Pal and Others

Calcutta High Court · (1977) ACJ 395 : AIR 1977 Cal 249

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 110C

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High Courts11 Nov 1976Dismissed

Deba Prosad Basu Vs Ashrukana Das and Another

Calcutta High Court · 81 CWN 449

Transfer of Property Act, 1882 — Section 122, 126

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High Courts11 Nov 1976Dismissed

Ram Chandra Maity Vs Sudhir Chandra Mondal and Others

Calcutta High Court · 81 CWN 1014

Criminal Procedure Code, 1973 (CrPC) — Section 21, 32, 323, 347, 467Penal Code, 1860 (IPC) — Section 209, 323, 386, 397, 467Prevention of Food Adulteration Act, 1954 — Section 21

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High Courts09 Nov 1976Allowed

Pushpalata Mondal Vs Corporation of Calcutta

Calcutta High Court · (1977) 1 ILR (Cal) 214

Calcutta Municipal Act, 1951 — Section 131, 131(1), 139, 140, 141Calcutta Rent Act, 1920 — Section 2West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9

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High Courts09 Nov 1976

Waldies Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1977) 110 ITR 577

Income Tax Act, 1961 — Section 36

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High Courts09 Nov 1976Dismissed

Sen-Raleigh Ltd. Vs Employees'' State Insurance Corporation and Others

Calcutta High Court · AIR 1977 Cal 165 : (1977) 34 FLR 292

Employees State Insurance Act, 1948 — Section 2(9)

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