COURT ARCHIVE

Calcutta High Court judgments, 1895

143 judgments · page 5 of 8

High Courts04 Jun 1895

Jagernath Sahai and Another Vs Dip Rani Koer and Others

Calcutta High Court · (1895) ILR (Cal) 871

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13Civil Procedure Code, 1908 (CPC) — Section 25

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High Courts03 Jun 1895

Surrut Coomari Dassee and Another Vs Radha Mohun Roy

Calcutta High Court · (1895) ILR (Cal) 784

Presidency Small Cause Courts Act, 1882 — Section 37

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High Courts03 Jun 1895

Torap Ali and Another Vs Queen-Empress

Calcutta High Court · (1895) ILR (Cal) 638

Penal Code, 1860 (IPC) — Section 201

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High Courts03 Jun 1895

Raghoonath Sahoo Vs Chintamony Dassi

Calcutta High Court · (1895) ILR (Cal) 981

Civil Procedure Code, 1908 (CPC) — Section 108

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High Courts30 May 1895Allowed

Rajoni Kant Bose Vs Asan Mullick

Calcutta High Court · (1895) 05 CAL CK 0003

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High Courts28 May 1895

Aghore Kali Debi Vs Prosunno Coomar Banerjee and Others

Calcutta High Court · (1895) ILR (Cal) 827

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High Courts28 May 1895

Gopi Nath Bagdi and Others Vs Ishur Chundra Bagdi and Others

Calcutta High Court · (1895) ILR (Cal) 800

Bengal Tenancy Act, 1885 — Section 174

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High Courts27 May 1895

Gouri Sunkur Panday Vs Aubhoyessury Dabee

Calcutta High Court · (1895) ILR (Cal) 859

Civil Procedure Code, 1882 — Section 223Transfer of Property Act, 1882 — Section 100, 67, 99

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High Courts21 May 1895

Dunia Lal Seal Vs Gopi Nath Khetry and Others

Calcutta High Court · (1895) ILR (Cal) 820

Transfer of Property Act, 1882 — Section 108(h)

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High Courts21 May 1895

Prosunno Kumar Adhikari and Others Vs Saroda Prosunno Adhikari and Others

Calcutta High Court · (1895) ILR (Cal) 989

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High Courts16 May 1895

Surat Lall Mondal and Others Vs Umar Haji and Others

Calcutta High Court · (1895) ILR (Cal) 877

Limitation Act, 1963 — Article 109, 39, 49

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High Courts14 May 1895

Pudmanund Singh Bahadur and Others Vs Chundi Dutt Jha

Calcutta High Court · (1895) ILR (Cal) 928

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High Courts10 May 1895

Hira Lal Sircar and Others Vs Queen-Empress

Calcutta High Court · (1895) ILR (Cal) 757

Stamp Act, 1899 — Section 3(4)(b)

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High Courts08 May 1895

Mahalabuddin and Others Vs Queen-Empress

Calcutta High Court · (1895) ILR (Cal) 761

Criminal Procedure Code, 1898 (CrPC) — Section 523

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High Courts07 May 1895

Janardhsn Ganguli and Others Vs Kali Kristo Thakur and Another

Calcutta High Court · (1896) ILR (Cal) 393

Bengal Tenancy Act, 1885 — Section 174

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High Courts06 May 1895

Debi Dial Sahu Vs Moharaj Singh

Calcutta High Court · (1895) ILR (Cal) 764

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High Courts05 May 1895

Tara Lal Singh Deo Bahadur Vs Sasi Bhushun Raha

Calcutta High Court · (1895) ILR (Cal) 494

Transfer of Property Act, 1882 — Section 108(j)

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High Courts02 May 1895

Ledlie Vs Ledlie

Calcutta High Court · (1895) ILR (Cal) 544

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High Courts30 Apr 1895

Prosonno Kumar Patra Vs Udoy Sant

Calcutta High Court · (1895) ILR (Cal) 669

Penal Code, 1860 (IPC) — Section 380

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High Courts30 Apr 1895

Jogodanund Singh Vs Amrita Lal Sircar and Others

Calcutta High Court · (1895) ILR (Cal) 767

Bengal Tenancy Act, 1885 — Section 174

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