High Courts11 Jul 1895
Romanath Bural Vs Guggodonandan Sen and Others
Calcutta High Court · (1895) ILR (Cal) 889
Civil Procedure Code, 1908 (CPC) — Section 85
COURT ARCHIVE
Calcutta High Court judgments, 1895
143 judgments · page 4 of 8
High Courts10 Jul 1895
Baroda Kanta Chattapadhya Vs Jatindra Narain Roy and Another
Calcutta High Court · (1895) ILR (Cal) 974
High Courts09 Jul 1895
Gobind Proshad Tewary and Others Vs Baroda Churn Ghose
Calcutta High Court · (1895) ILR (Cal) 984
High Courts08 Jul 1895
Tiluck Singh Vs Parsotein Proshad
Calcutta High Court · (1895) ILR (Cal) 924
Limitation Act, 1877 — Article 178
High Courts05 Jul 1895
Kalli Prosanno Chuckerbutty Vs Chundra Sakai and Another
Calcutta High Court · (1896) ILR (Cal) 254
Bengal Tenancy Act, 1885 — Section 161
High Courts01 Jul 1895
Queen-Empress Vs Razai Mia
Calcutta High Court · (1895) ILR (Cal) 817
Criminal Procedure Code, 1898 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 84
High Courts01 Jul 1895
W. Duncan and Another Vs Bhoyro Prosad
Calcutta High Court · (1895) ILR (Cal) 891
Civil Procedure Code, 1908 (CPC) — Section 129, 136
High Courts29 Jun 1895
Kastur Chand Rai Bahadur Vs Dhanpat Singh Bahadur
Calcutta High Court · (1896) ILR (Cal) 26
High Courts27 Jun 1895
Ardha Chandra Rai Chowdhry Vs Matangini Dassi
Calcutta High Court · (1896) ILR (Cal) 325
Civil Procedure Code, 1908 (CPC) — Section 108Limitation Act, 1963 — Section 5
High Courts25 Jun 1895
Akhil Chandra De and Another Vs The Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 1004
Criminal Procedure Code, 1898 (CrPC) — Section 195, 478
High Courts25 Jun 1895
Abilakh Bhagat and Others Vs Bhekhi Mahto and Another
Calcutta High Court · (1895) ILR (Cal) 864
High Courts21 Jun 1895
Satish Chandra Panday Vs Rajendra Narain Bagchi
Calcutta High Court · (1895) ILR (Cal) 898
Criminal Procedure Code, 1898 (CrPC) — Section 145, 192, 528
High Courts20 Jun 1895
Foolkissory Dassee Vs Nobin Chunder Bhunjo
Calcutta High Court · (1896) ILR (Cal) 441
High Courts20 Jun 1895
Mahamaya Dasya Vs Nitya Hari Das Bairagi and Others
Calcutta High Court · (1896) ILR (Cal) 425
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts19 Jun 1895
Radha Pershad Singh Vs Budhu Dashad and Another
Calcutta High Court · (1895) ILR (Cal) 938
High Courts14 Jun 1895
Alimuddin Khan Vs Hira Lall Sen and Others
Calcutta High Court · (1896) ILR (Cal) 87
Bengal Tenancy Act, 1885 — Section 60, 61, 62Land Registration Act, 1876 — Section 78, 78, 81Succession Certificate Act, 1889 — Section 4
High Courts10 Jun 1895
Pudmo Lochun Mondol and Another Vs Aubhoya Dassi
Calcutta High Court · (1895) ILR (Cal) 802
High Courts04 Jun 1895
Chundra Nath Dey and Another Vs Burroda Shoondury Ghose
Calcutta High Court · (1895) ILR (Cal) 813
Transfer of Property Act, 1882 — Section 67, 99
High Courts04 Jun 1895
Mahabir Prasad and others Vs Nathin Thakur and another
Calcutta High Court · (1895) 06 CAL CK 0009