High Courts09 Sept 1895
Ram Chundra Dey Vs Boloram Dey and Another
Calcutta High Court · (1896) ILR (Cal) 279
Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1908 — Article 152
COURT ARCHIVE
Calcutta High Court judgments, 1895
143 judgments · page 2 of 8
High Courts09 Sept 1895
Radha Pershad Singh Bahadur Vs Ramkhelawan Singh and Others and Shamlal Singh and Others
Calcutta High Court · (1896) ILR (Cal) 302
High Courts06 Sept 1895
Queen-Empress Vs Jahandi
Calcutta High Court · (1896) ILR (Cal) 249
Criminal Procedure Code, 1898 (CrPC) — Section 118, 123, 438
High Courts06 Sept 1895Dismissed
Jagabandhu Bhattacharjee and another Vs Harimohon Roy and others
Calcutta High Court · (1895) 09 CAL CK 0002
High Courts03 Sept 1895
Palakdhari Rai Vs Manners and Others
Calcutta High Court · (1896) ILR (Cal) 179
Bengal Tenancy Act, 1885 — Section 183Evidence Act, 1872 — Section 13
High Courts27 Aug 1895
Burna Moyi Dassee Vs Burma Moyi Chowdhurani and Another
Calcutta High Court · (1896) ILR (Cal) 191
Bengal Tenancy Act, 1885 — Article 2(b), 184
High Courts27 Aug 1895
The Legal Remembrancer on behalf of the Local Government Vs Shama Charan Ghose
Calcutta High Court · (1896) ILR (Cal) 52
Bengal Municipal Act, 1884 — Section 142, 146Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts27 Aug 1895
Mahomed Majid and Others Vs Mahomed Ashan and Others
Calcutta High Court · (1896) ILR (Cal) 205
High Courts26 Aug 1895
Ananda Mohan Roy Vs Hara Sundari
Calcutta High Court · (1896) ILR (Cal) 196
Court Fees Act, 1870 — Section 20Limitation Act, 1963 — Article 179
High Courts26 Aug 1895
Damri Thakur Vs Bhowani Sahoo
Calcutta High Court · (1896) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts22 Aug 1895
Nobin Chunder Roy and Others Vs Mohimah Chunder Bhuttacharjee
Calcutta High Court · (1896) ILR (Cal) 49
High Courts22 Aug 1895
Jaipal Gir and Others Vs H. Dharmapala
Calcutta High Court · (1896) ILR (Cal) 60
Penal Code, 1860 (IPC) — Section 296
High Courts16 Aug 1895
Mahomed Akram Shaha and Others Vs Anarbi Chowdhrani and Another
Calcutta High Court · (1895) 08 CAL CK 0020
Limitation Act, 1963 — Article 127
High Courts16 Aug 1895
Suja Hossein alias Rehamut Dowlah Vs Monohur Das
Calcutta High Court · (1895) ILR (Cal) 921
Civil Procedure Code, 1882 — Section 223, 230, 248Limitation Act, 1963 — Article 180
High Courts16 Aug 1895
Gopal Sah Vs Janki Koer and Others
Calcutta High Court · (1896) ILR (Cal) 217
Limitation Act, 1877 — Article 179(4)
High Courts16 Aug 1895Dismissed
Kanti Chandra Chattopadhya, Plaintiff Vs Kristo Churn Acharjee, Defendant
Calcutta High Court · (1895) 08 CAL CK 0012
High Courts14 Aug 1895
Surb Narain Singh Vs Birj Mohun Thakur
Calcutta High Court · (1896) ILR (Cal) 80
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Aug 1895
Jagat Chandra Dutta and Others Vs Kanto Prashad Hazari
Calcutta High Court · (1896) ILR (Cal) 335
Evidence Act, 1872 — Section 36
High Courts09 Aug 1895
Pakhwanti Dai Vs Indra Narain Singh
Calcutta High Court · (1896) ILR (Cal) 201
Guardians and Wards Act, 1890 — Section 47