High Courts20 Jun 1902Allowed
Moharani Beni Pershad Koeri Vs Goberdhan Koeri
Calcutta High Court · (1902) 06 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 6 of 14
High Courts18 Jun 1902Allowed
Ram Sarup Lal Vs Shah Latafat Hossein
Calcutta High Court · (1902) ILR (Cal) 735
High Courts16 Jun 1902Dismissed
Mudit Narayan Singh Vs Ranglal Singh
Calcutta High Court · (1902) ILR (Cal) 797
High Courts12 Jun 1902
Saraswati Debi Vs Maharaja Durga Churn Laha and Others
Calcutta High Court · (1902) 06 CAL CK 0003
High Courts11 Jun 1902
Bhaman Singh and another Vs Haluman Mandal
Calcutta High Court · (1902) 06 CAL CK 0006
High Courts10 Jun 1902
Bishwanath Das Vs Keshab Gandhabanik
Calcutta High Court · (1902) 06 CAL CK 0017
High Courts09 Jun 1902Dismissed
Gokul Mandar and Another Vs Pudmanund Singh and Others
Calcutta High Court · (1902) 06 CAL CK 0024
High Courts09 Jun 1902
Sheikh Jinuat Chowdry and Others Vs Sheikh Rhusen
Calcutta High Court · (1902) 06 CAL CK 0009
High Courts09 Jun 1902
Haro Mohan Sardar and Another Vs Gobind Sahu and Others
Calcutta High Court · (1902) 06 CAL CK 0005
High Courts06 Jun 1902
Bejoy Singh Dudhuria Vs Hukum Chand
Calcutta High Court · (1902) ILR (Cal) 548
High Courts06 Jun 1902
Sarat Chandra Roy Chowdry Vs Chandi Charan Mitra
Calcutta High Court · (1902) 06 CAL CK 0011
High Courts05 Jun 1902Dismissed
Ram Pershad Vs Jagannath Ram
Calcutta High Court · (1902) 06 CAL CK 0015
High Courts05 Jun 1902Allowed
Ram Das Marwari Vs Tekait Braja Behari Singh and Another
Calcutta High Court · (1902) 06 CAL CK 0001
High Courts04 Jun 1902Allowed
Benode Lal Pakrashi Vs Brajendra Kumar Saha
Calcutta High Court · (1902) ILR (Cal) 810