High Courts10 Jul 1902
Radhabullav Roy Vs Benode Behari Chatterjee
Calcutta High Court · (1902) 07 CAL CK 0016
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 5 of 14
High Courts10 Jul 1902Allowed
Krishna Gopal Sadhani Vs A. B. Miller
Calcutta High Court · (1902) ILR (Cal) 803
High Courts10 Jul 1902
Krista Alhadini Dasi Vs Radha Syam Panday and another
Calcutta High Court · (1902) 07 CAL CK 0009
High Courts07 Jul 1902
Jadu Nandan Goswami Vs Ashutosh Goswami
Calcutta High Court · (1902) ILR (Cal) 688
Companies Act, 1956 — Section 136, 173, 214, 77
High Courts04 Jul 1902
Singer Manufacturing Co. Vs Baijnath
Calcutta High Court · (1902) 07 CAL CK 0025
High Courts02 Jul 1902Dismissed
Moti Laul Roy Vs Bhawani Kumari Debi and Others
Calcutta High Court · (1902) 07 CAL CK 0027
High Courts02 Jul 1902Dismissed
Haradhan Chattoraj Vs Kartik Chandra Chattopadhya and Others and Mahandeb Roy and Others
Calcutta High Court · (1902) 07 CAL CK 0004
High Courts02 Jul 1902Dismissed
Lakshmi Priya Chowdhurani Vs Rama Kanta Shaha
Calcutta High Court · (1902) 07 CAL CK 0002
High Courts01 Jul 1902
Protap Chunder Dey Vs Toolsey Dass Dey
Calcutta High Court · (1902) ILR (Cal) 793
Arbitration Act, 1940 — Section 13
High Courts01 Jul 1902Dismissed
Peamatha Chandra Roy Vs Khetra Mohan Ghose
Calcutta High Court · (1902) ILR (Cal) 651
Transfer of Property Act, 1882 — Section 89
High Courts01 Jul 1902Dismissed
The Emperor Vs Kampu Kuki and Dingur Singh
Calcutta High Court · (1902) 07 CAL CK 0005
High Courts27 Jun 1902Dismissed
Jahnnovi Chowdharani and Others Vs The Secretary of State for India in Council and others
Calcutta High Court · (1902) 06 CAL CK 0034
High Courts27 Jun 1902Dismissed
Agin Bindh Upadhya Vs Mohan Bikram Shah
Calcutta High Court · (1902) 06 CAL CK 0013
High Courts25 Jun 1902
Baroda Kanta Bose Vs Chunder Kanta Ghose
Calcutta High Court · (1902) ILR (Cal) 682
High Courts24 Jun 1902Allowed
Satish Chunder Giri Vs Hem Chunder Mookhopadhya
Calcutta High Court · (1902) ILR (Cal) 823
High Courts23 Jun 1902
Govinda Hazra Vs Protap Narain Mukhopadhya
Calcutta High Court · (1902) ILR (Cal) 740
Evidence Act, 1872 — Section 90
High Courts23 Jun 1902Dismissed
Nobin Chandra Chowdhury and others Vs Surendra Nath Ghosh
Calcutta High Court · (1902) 06 CAL CK 0021
High Courts23 Jun 1902Dismissed
Radhey Singh and others Vs Mangani Ram and another
Calcutta High Court · (1902) 06 CAL CK 0004