COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 12 of 14
High Courts03 Mar 1902
Ragho Singh and Others Vs King-Emperor
Calcutta High Court · (1902) 03 CAL CK 0004
High Courts28 Feb 1902
Ram Pershad and another Vs The King-Emperor
Calcutta High Court · (1902) 02 CAL CK 0022
High Courts28 Feb 1902
Administrator General Vs Aghore Nath Mookerjee
Calcutta High Court · (1902) ILR (Cal) 420
High Courts28 Feb 1902
Manindra Chandra Nandi Vs Barada Kanta Chowdhry
Calcutta High Court · (1902) 02 CAL CK 0010
High Courts25 Feb 1902
Maharani Beni Pershad Koeri Vs Raj Kumar Chowbey and Another
Calcutta High Court · 17 Ind. Cas. 111
Bengal Tenancy Act, 1885 — Section 51
High Courts25 Feb 1902
Baidya Nath Majumdar Vs Nibaran Chunder Gope
Calcutta High Court · (1902) 02 CAL CK 0025
High Courts22 Feb 1902Dismissed
Mohesh Chunder Dhal Vs Satrughan Dhal
Calcutta High Court · (1902) ILR (Cal) 343
High Courts21 Feb 1902Dismissed
Mahomed Wahiduddin Vs Hakiman
Calcutta High Court · (1902) ILR (Cal) 278
High Courts21 Feb 1902
Kokil Ghose and another Vs Kasimuddi Malita
Calcutta High Court · (1902) 02 CAL CK 0005
High Courts12 Feb 1902Dismissed
Fayj Dhali and Others Vs Aftabuddin Sirdar and Others
Calcutta High Court · (1902) 02 CAL CK 0031
High Courts11 Feb 1902
Loke Nath Saha Chowdry Vs Nidu Biswas and others
Calcutta High Court · (1902) 02 CAL CK 0032
High Courts10 Feb 1902
Boidya Nath Panday Vs Ghisu Mandal
Calcutta High Court · (1902) 02 CAL CK 0026
High Courts07 Feb 1902
Bhai Lal Chowdhuri and others Vs The Emperor
Calcutta High Court · (1902) 02 CAL CK 0033