High Courts(1902) 11 CAL CK 0004

Ajodhya Nath Koila vs Raj Krishto Bhar

Calcutta High Court · Decided on 24 November 1902

CASE NUMBER
Refrence to Full Bench in Criminal Revision No. 428 of 1902

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Judgment

9 paragraphs · 70 words

Sir Francis W. Maclean, K.C.I.E., C.J.—I think the question submitted to us ought to be answered in the affirmative. I do not think I can usefully add anything to what has been said by the learned Judges who have referred this case.

Prinsep J.

2.

I am of the same opinion.

Banerjee J.

3.

I am of the same opinion.

Hill J.

4.

I concur.

Stephen J.

5.

I concur.