High Courts28 Mar 1927
Bhuban Mohan Basak and Others Vs Chairman, Dacca Municipality and Others
Calcutta High Court · AIR 1927 Cal 704 : 103 Ind. Cas. 890
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 16 of 20
High Courts28 Mar 1927
Dharani Mohan Ray Vs Kshitipati Ray
Calcutta High Court · AIR 1928 Cal 62
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts25 Mar 1927
Mafizaddi Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 644
Criminal Procedure Code, 1898 (CrPC) — Section 162, 172Penal Code, 1860 (IPC) — Section 366
High Courts25 Mar 1927
Mt. Girija Bala and Others Vs Manindra Lal Singha
Calcutta High Court · AIR 1927 Cal 654 : 103 Ind. Cas. 692
Probate and Administration Act, 1881 — Section 42, 85
High Courts24 Mar 1927
Durga Priya Chowdhury Vs Durga Pada Roy and Others
Calcutta High Court · AIR 1928 Cal 204
Contract Act, 1872 — Section 131
High Courts23 Mar 1927
Mahammad Sagiruddin and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 551 : 113 Ind. Cas. 280
Penal Code, 1860 (IPC) — Section 295, 436
High Courts23 Mar 1927
Azizur Rahman Choudhury and Others Vs Aliraja Choudhry and Others
Calcutta High Court · AIR 1928 Cal 527
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 4
High Courts23 Mar 1927
Carmen Vs O''Brien
Calcutta High Court · AIR 1928 Cal 97
Criminal Procedure Code, 1898 (CrPC) — Section 29A, 451, 528
High Courts22 Mar 1927
Dwijendra Nath Biswas and Others Vs Jitendra Nath Roy
Calcutta High Court · 114 Ind. Cas. 401
High Courts22 Mar 1927
Dwijendra Nath Biswas, Narendra Nath Biswas and Surendra Nath Biswas Vs Jitendra Nathy Roy
Calcutta High Court · AIR 1928 Cal 419
High Courts21 Mar 1927
Ismail Khan Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 721
Arms Act, 1878 — Section 19(f)Penal Code, 1860 (IPC) — Section 211
High Courts21 Mar 1927
Rajani Kanta Kayal and Others Vs Bistoo Moni Dassi
Calcutta High Court · AIR 1927 Cal 718
Criminal Procedure Code, 1898 (CrPC) — Section 475, 476, 476BPenal Code, 1860 (IPC) — Section 463
High Courts16 Mar 1927
Nalinakha Sinha Vs Ram Taran Pal and Others
Calcutta High Court · AIR 1927 Cal 733
Specific Relief Act, 1877 — Section 42
High Courts16 Mar 1927
Rahamat Sheikh and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 593
Criminal Procedure Code, 1898 (CrPC) — Section 276, 283, 537Penal Code, 1860 (IPC) — Section 147, 325, 366
High Courts16 Mar 1927
New Beerbhoom Coal Co. Ltd. Vs Jyoti Prosad Singh Deo
Calcutta High Court · AIR 1927 Cal 686
Bengal Tenancy Act, 1885 — Section 105, 109A
High Courts16 Mar 1927
In Re: Krishna Kishore Adhicary and Another
Calcutta High Court · AIR 1928 Cal 21
Presidency Towns Insolvency Act, 1909 — Section 31(1)
High Courts16 Mar 1927
Government of Assam Vs Kantila Chutia
Calcutta High Court · AIR 1927 Cal 505 : 103 Ind. Cas. 553
Penal Code, 1860 (IPC) — Section 354, 457
High Courts15 Mar 1927
Maharaj Bahadur Singh Vs Karani Mai
Calcutta High Court · AIR 1927 Cal 633
Bengal Tenancy Act, 1885 — Section 153, 174Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts14 Mar 1927
King-Emperor Vs Rajah Probhat Chandra Baruah
Calcutta High Court · AIR 1927 Cal 432
City of London Sewers Act, 1848 — Section 169Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 2, 4