High Courts14 Apr 1927
Bejoy Lal Seal and Others Vs Benarasidas Khandelwal and Others
Calcutta High Court · AIR 1928 Cal 99
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 15 of 20
High Courts14 Apr 1927
Dwarka Math Chakrabarti Chowdhury Vs Atul Chandra Chakrabarti Chowdhury and Others
Calcutta High Court · AIR 1928 Cal 108
Civil Procedure Code, 1908 (CPC) — Section 5(3)
High Courts14 Apr 1927
Gohur Bepari Vs Ram Krishna Saha and Others
Calcutta High Court · AIR 1927 Cal 760
Limitation Act, 1963 — Article 179, 182(2)
High Courts14 Apr 1927
Dwarka Nath Chakrabarti Chowdhury Vs Atul Chandra Chakrabarti Chowdhury and Others
Calcutta High Court · 106 Ind. Cas. 509
Civil Procedure Code, 1908 (CPC) — Section 5
High Courts14 Apr 1927
Syed Mahamad Maliha Vs Choudhuri Mahammad Ismail Khan and Another
Calcutta High Court · AIR 1927 Cal 766
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Apr 1927
Mawazzam Ali Khan and Others Vs Shebash Chandra Pakrashi and Another
Calcutta High Court · AIR 1927 Cal 598
High Courts11 Apr 1927
Krishna Chandra Dutta Chowdhury Vs Dina Nath Biswas
Calcutta High Court · AIR 1928 Cal 94
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Apr 1927
J.C. Galstaun Vs Banku Behary Dhar
Calcutta High Court · AIR 1927 Cal 621
Criminal Procedure Code, 1898 (CrPC) — Section 195, 253, 475Penal Code, 1860 (IPC) — Section 207
High Courts08 Apr 1927
Rakhal Douli and Another Vs Makham Lal Ghose
Calcutta High Court · AIR 1927 Cal 701
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 143, 379
High Courts07 Apr 1927
In Re: J.M. Gregory
Calcutta High Court · AIR 1928 Cal 50
English Bankruptcy Act, 1914 — Section 39(1)Presidency Towns Insolvency Act, 1909 — Section 17, 52
High Courts07 Apr 1927
Bengal National Bank Ltd. Vs Janoki Nath Roy and Others
Calcutta High Court · AIR 1927 Cal 725
Transfer of Property Act, 1882 — Section 116, 58
High Courts07 Apr 1927
Surendra Kumar Roy Chowdhury Vs Sushil Kumar Roy Chowdhury
Calcutta High Court · AIR 1928 Cal 256
High Courts06 Apr 1927
Gopal Chandra Maiti and Others Vs Sm. Monmohini Dasi and Others
Calcutta High Court · AIR 1928 Cal 118
Criminal Procedure Code, 1898 (CrPC) — Section 98
High Courts01 Apr 1927
Rahimaddhi Matabbar Vs Naimaddi Howladar and Others
Calcutta High Court · AIR 1927 Cal 565
Bengal Tenancy Act, 1885 — Section 179
High Courts31 Mar 1927
Harendra Nath Singha Ray Vs Purna Chandra Goswami and Others
Calcutta High Court · AIR 1928 Cal 199
High Courts31 Mar 1927
Behari Lal Sen Vs Indra Narayan Bandopadya and Others
Calcutta High Court · AIR 1927 Cal 665
Transfer of Property Act, 1882 — Section 43, 70
High Courts30 Mar 1927
Girindra Nath Banerjee and Another Vs Birendra Nath Pal
Calcutta High Court · AIR 1927 Cal 496
Bengal Criminal Law Amendment (Supplementary) Act, 1925 — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts30 Mar 1927
Tamirannessa Bibi and Khatimannessa Bibi represented by their mother Mangalbi Bibi Vs Mt. Kachhiman Bewa, Tamijaddin Mondal and Others
Calcutta High Court · AIR 1928 Cal 202
Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts30 Mar 1927
Bal Mukunda Bisseswarlal Vs Bengal-Nagpur Railway Co. Ltd.
Calcutta High Court · AIR 1927 Cal 652 : 103 Ind. Cas. 740