High Courts24 May 1927
Priya Nath Manna and Others Vs Official Trustee of Bengal and Others
Calcutta High Court · AIR 1928 Cal 43
Bengal Tenancy Act, 1885 — Section 158, 158(2), 30(b)
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 13 of 20
High Courts24 May 1927
Sadhu Shaikh Vs Emperor
Calcutta High Court · AIR 1928 Cal 260
Criminal Procedure Code, 1898 (CrPC) — Section 161, 172Penal Code, 1860 (IPC) — Section 147, 325
High Courts24 May 1927
Shiba Kali Kumar and Others Vs Chuni Lal Chatterjee
Calcutta High Court · AIR 1927 Cal 748 : 103 Ind. Cas. 674
Bengal Tenancy Act, 1885 — Section 19(1), 19(2), 45
High Courts23 May 1927
Secretary of State Vs Altaf Hossein
Calcutta High Court · AIR 1927 Cal 827 : 103 Ind. Cas. 714
Land Acquisition Act, 1894 — Section 18
High Courts20 May 1927
Nakul Chandra Das and Others Vs Rajendra Chandra Gangopadhya and Others
Calcutta High Court · AIR 1927 Cal 873
Bengal Tenancy Act, 1885 — Section 158B(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 May 1927
Emperor Vs Rajab Ali Fakir
Calcutta High Court · AIR 1927 Cal 631 : 103 Ind. Cas. 790
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 300, 302, 324
High Courts19 May 1927
Haran Chandra Karmakar Vs Kishori Lal Ghosh
Calcutta High Court · AIR 1929 Cal 789
Bengal Tenancy Act, 1885 — Section 105, 50
High Courts19 May 1927
Mohanta Ramnibash Chaubay Vs Jyoti Prosad Singh Deo Bahadur and Another
Calcutta High Court · AIR 1927 Cal 921a
High Courts18 May 1927
Suresh Chandra Saha Chowdhury Vs Gobind Nath Saha Chowdhury and Others
Calcutta High Court · AIR 1927 Cal 796 : 103 Ind. Cas. 522
Guardians and Wards Act, 1890 — Section 29
High Courts17 May 1927
Mt. Rahela Khatun and Others Vs Amburennessa Choudhurani and Others
Calcutta High Court · AIR 1927 Cal 881
High Courts17 May 1927
Corporation of the Town of Calcutta Vs Ashutosh De
Calcutta High Court · AIR 1927 Cal 659 : 103 Ind. Cas. 683
Calcutta Municipal Act, 1923 — Section 127, 141
High Courts16 May 1927
Uma Charan Bose Vs Rakhal Das Ray
Calcutta High Court · AIR 1927 Cal 756
Probate and Administration Act, 1881 — Section 37Succession Act, 1925 — Section 250
High Courts16 May 1927
In Re: Khondakar Mahammad Makhi and Others
Calcutta High Court · 116 Ind. Cas. 173
Legal Practitioners Act, 1879 — Section 36
High Courts13 May 1927
Jadu Nath Mandal Vs Amulya Krishna Kundu and Others
Calcutta High Court · AIR 1927 Cal 794
High Courts12 May 1927
M.A. Sassoon and Sons Ltd. Vs Gosto Behari De and Others
Calcutta High Court · AIR 1927 Cal 629 : 103 Ind. Cas. 754
Government of India Act, 1915 — Section 107Presidency Towns Insolvency Act, 1909 — Section 90
High Courts11 May 1927
Emperor Vs Probhat Chandra Barua
Calcutta High Court · AIR 1927 Cal 793
Income Tax Act, 1961 — Section 2
High Courts10 May 1927
Naimuddin Biswas and Others Vs Maniruddin Lashkar and Others
Calcutta High Court · AIR 1928 Cal 184
Bengal Tenancy Act, 1885 — Section 106
High Courts09 May 1927
Levy Brothers and Knowles Ltd. Vs Subodh Kumar Day and Another
Calcutta High Court · AIR 1927 Cal 689 : 103 Ind. Cas. 659
Companies Act, 1956 — Section 215
High Courts06 May 1927
M. Banerjee Vs Anukul Chandra Mitra
Calcutta High Court · (1927) 05 CAL CK 0038