High Courts06 May 1927
M. Banerjee Vs Emperor
Calcutta High Court · AIR 1927 Cal 823
Penal Code, 1860 (IPC) — Section 499, 500, 504
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 14 of 20
High Courts06 May 1927
Sarat Chandra Rakshit Vs Mon Mohan Panday
Calcutta High Court · AIR 1927 Cal 711
Bengal Tenancy Act, 1885 — Section 105, 109, 153
High Courts05 May 1927
Ladha Singh Vs Munshiram Agarwalla
Calcutta High Court · AIR 1927 Cal 605
Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1877 — Section 31
High Courts04 May 1927
Dhirendra Nath Roy and Others Vs Rajendra Nath and Others
Calcutta High Court · AIR 1927 Cal 945 : 103 Ind. Cas. 827
Bengal Tenancy Act, 1885 — Section 148A, 165
High Courts03 May 1927
Sushil Kumar Chowdhury and Others Vs Annada Prasanna Lahiri and Others
Calcutta High Court · AIR 1927 Cal 692 : 103 Ind. Cas. 860
High Courts03 May 1927
H.R. Chamaria and Co. Vs Sonatan Pal and Another
Calcutta High Court · AIR 1928 Cal 158
Transfer of Property Act, 1882 — Section 59
High Courts03 May 1927
H.R. Chamaria and Company Vs Sonaton Pal and Another
Calcutta High Court · 107 Ind. Cas. 72
High Courts03 May 1927
Nepra Vs Sajer Pramanik and Another
Calcutta High Court · AIR 1927 Cal 763 : 103 Ind. Cas. 662
Transfer of Property Act, 1882 — Section 59
High Courts02 May 1927
Ambika Charan Roy Barman and Another Vs Har Kishore Chakravarti and Others
Calcutta High Court · AIR 1927 Cal 825 : 103 Ind. Cas. 707
Bengal Tenancy Act, 1885 — Section 167
High Courts02 May 1927
Rajani Kanto Pal Vs Mohim Chandra Roy and Others
Calcutta High Court · AIR 1927 Cal 847 : 103 Ind. Cas. 698
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts02 May 1927
Mt. Syamness Bibi and Others Vs Abdul Gani and Others
Calcutta High Court · AIR 1927 Cal 882
High Courts02 May 1927
Jotindra Nath Ghosh and Another Vs Sourindra Nath Mitra and Another
Calcutta High Court · AIR 1927 Cal 928
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115, 151
High Courts02 May 1927
Jatindra Nath Ghosh and Another Vs Sourindra Nath Mitra and Another
Calcutta High Court · 103 Ind. Cas. 468
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts29 Apr 1927
Akhoy Sardar Vs Lalchand Sardar and Others
Calcutta High Court · AIR 1928 Cal 96
High Courts27 Apr 1927
Saraj Basini Debi Vs Mohendra Nath Bhaduri and Others
Calcutta High Court · AIR 1927 Cal 636 : 103 Ind. Cas. 725
Criminal Procedure Code, 1898 (CrPC) — Section 115Guardians and Wards Act, 1890 — Section 11Lunacy Act, 1912 — Section 40, 41, 42
High Courts27 Apr 1927
Madan Gopal Daga Vs Sachindra Nath Sen
Calcutta High Court · AIR 1928 Cal 295
Companies Act, 1913 — Section 195
High Courts27 Apr 1927
Heeralal Agarwalla and Co. Vs Joakim Nahapiet and Co. Ltd.
Calcutta High Court · AIR 1927 Cal 647 : 103 Ind. Cas. 648
Arbitration Act, 1940 — Section 11
High Courts14 Apr 1927
Jnanendra Mohan Bhadhury and Another Vs Profullananda Goswami and Others
Calcutta High Court · AIR 1928 Cal 812
Civil Procedure Code, 1908 (CPC) — Section 108