High Courts09 Jun 1927
Surendra Nath Rath and Others Vs Sambhu Nath Dobey and Others
Calcutta High Court · AIR 1927 Cal 870
Evidence Act, 1872 — Section 90
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 12 of 20
High Courts08 Jun 1927
Banka Behari Deb Vs Birendra Nath Dutta and Another
Calcutta High Court · AIR 1927 Cal 850 : 103 Ind. Cas. 864
Companies Act, 1956 — Section 4, 4(2)
High Courts07 Jun 1927
Rakhal Chandra De Vs Mt. Kumudini Debya
Calcutta High Court · AIR 1927 Cal 930
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts07 Jun 1927
Ramesh Pada Mandal Vs Kadambini Dasi
Calcutta High Court · AIR 1927 Cal 702
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)Penal Code, 1860 (IPC) — Section 323, 324
High Courts06 Jun 1927
Sarifuddin Muhammad Vs Mohiuddin Mohammad and Others
Calcutta High Court · AIR 1927 Cal 808
High Courts02 Jun 1927
Mt. Latifa Khatun and Another Vs Tofer Ali and Others
Calcutta High Court · AIR 1927 Cal 902
Limitation Act, 1963 — Article 142, 144
High Courts01 Jun 1927
Mt. Tamijannessa Khatun Vs Purna Chandra Chakravarti and Others
Calcutta High Court · AIR 1927 Cal 821 : 103 Ind. Cas. 853
Bengal Tenancy Act, 1885 — Section 153AProvincial Small Cause Courts Act, 1887 — Section 17
High Courts31 May 1927
Hem Chandra Datta and Others Vs Uma Sadhan Mukhopadhya and Others
Calcutta High Court · AIR 1927 Cal 834 : 103 Ind. Cas. 695
High Courts31 May 1927
Radha Ballabh Guha Vs Panchkari Sil and Another
Calcutta High Court · AIR 1928 Cal 153
Penal Code, 1860 (IPC) — Section 426Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts31 May 1927
Fakir Chand Mondal and Another Vs Daiba Charan Parui and Another
Calcutta High Court · AIR 1927 Cal 904
High Courts30 May 1927
Jagathari Saha Vs Medini Mohan Burdhan and Another
Calcutta High Court · AIR 1927 Cal 642
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts30 May 1927
Baneswar Singh and Others Vs Abdul Hassan and Others
Calcutta High Court · AIR 1927 Cal 752
Bengal Tenancy Act, 1885 — Section 170(3), 66(2)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 May 1927
Aswini Kumar Dutta and Others Vs Raj Kumar and Others
Calcutta High Court · AIR 1927 Cal 845 : 103 Ind. Cas. 705
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 May 1927
Bhuban Chandra Prodhan Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 627
Criminal Procedure Code, 1898 (CrPC) — Section 300, 476Penal Code, 1860 (IPC) — Section 193, 395, 412
High Courts26 May 1927
Nirmala Sundari Dassi Vs Deva Narayan Das Choudhuri and Another
Calcutta High Court · AIR 1927 Cal 868
High Courts26 May 1927
Sm. Radha Rani Dasi and Another Vs Sukdeb Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 92 : 103 Ind. Cas. 811
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 3
High Courts26 May 1927
Berhampur Oil Mills Ltd. Vs Firm of S.B. Lahiri
Calcutta High Court · AIR 1927 Cal 830 : 103 Ind. Cas. 700
High Courts26 May 1927
Mathura Nath Choudhury Vs Sreejukta Bageswari Rani and Others
Calcutta High Court · AIR 1928 Cal 57
Civil Procedure Code, 1908 (CPC) — Section 99Contract Act, 1872 — Section 231, 251, 74