High Courts05 Jul 1927
Rohini Kumar Pal Vs Kusum Kamini Pal and Others
Calcutta High Court · 105 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 10 of 20
High Courts05 Jul 1927
Satyaranjan Bakshi and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 698 : 103 Ind. Cas. 771
Penal Code, 1860 (IPC) — Section 124A
High Courts05 Jul 1927
Mt. Matangini Ghose and Others Vs Mt. Monmohini Ghose and Others
Calcutta High Court · AIR 1928 Cal 41
Bengal Estates Partition Act, 1876 — Section 149, 149(d)
High Courts05 Jul 1927
Rohinikumar Pal Vs Kusum Kamini Pal and Others
Calcutta High Court · AIR 1928 Cal 196
High Courts04 Jul 1927
Chuni Lal Mandal Vs Hira Lal Mandal and Another
Calcutta High Court · AIR 1928 Cal 378
High Courts30 Jun 1927
Hari Chaitanya Sinha Chowdhury Vs Ramram Sinha Chowdhury and Others
Calcutta High Court · AIR 1928 Cal 164
Probate and Administration Act, 1881 — Section 7
High Courts30 Jun 1927
Rajani Kanta Banerjee and Others Vs Raj Kumari Dasi and Another
Calcutta High Court · AIR 1927 Cal 913
Bengal Tenancy Act, 1885 — Section 85Registration Act, 1908 — Section 17(d)
High Courts29 Jun 1927
Ray Monmotha Nath Mitter Vs Rajeswar Rai Chowdhury and Another
Calcutta High Court · AIR 1928 Cal 315
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts29 Jun 1927
Efari Dasya Vs Podei Dasya
Calcutta High Court · AIR 1928 Cal 307 : 110 Ind. Cas. 283
Succession Act, 1902 — Section 237
High Courts28 Jun 1927
Raj Kumar Dutta Gupta Vs Ramani Mohan Kunda and Another
Calcutta High Court · AIR 1927 Cal 878
Bengal Tenancy Act, 1885 — Section 48
High Courts28 Jun 1927
Radha Mohun Dutt Vs Nripendra Nath Nandy and Others
Calcutta High Court · AIR 1928 Cal 154
Transfer of Property Act, 1882 — Section 3
High Courts28 Jun 1927
Mt. Rukeya Banu and Others Vs Mt. Nazira Banu and Others
Calcutta High Court · AIR 1928 Cal 130
High Courts24 Jun 1927
Mohesh Chandra Chakrabarty and Others Vs Hemendra Nath Sen Chowdhury and Another
Calcutta High Court · AIR 1928 Cal 104
High Courts24 Jun 1927
G.I.P. Ry. Co. Ltd. Vs Jesraj Patwari and Others
Calcutta High Court · AIR 1928 Cal 65
Contract Act, 1872 — Section 152, 161
High Courts24 Jun 1927
Jonab Biswas Vs Siva Kumari Debi and Another
Calcutta High Court · AIR 1927 Cal 855
Bengal Tenancy Act, 1885 — Section 105Evidence Act, 1872 — Section 32, 34
High Courts23 Jun 1927
Dinanath Kundu and Others Vs Janaki Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 392 : 110 Ind. Cas. 368
Transfer of Property Act, 1882 — Section 106
High Courts23 Jun 1927
Promatha Nath Mukherji Vs Bhabataran Ganguly
Calcutta High Court · AIR 1927 Cal 829
Limitation Act, 1963 — Section 5
High Courts22 Jun 1927
Re Fazoo Mia Vs Sultan Ahmed Choudhury
Calcutta High Court · AIR 1927 Cal 817
Bengal Tenancy Act, 1885 — Section 170, 170(3)