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Calcutta High Court judgments, 1927

390 judgments · page 17 of 20

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High Courts14 Mar 1927

Emperor Vs Irjan and Others

Calcutta High Court · AIR 1927 Cal 820

Criminal Procedure Code, 1898 (CrPC) — Section 307, 395
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High Courts11 Mar 1927

Satyendra Nath Choudhury Vs Charu Chandra Majumdar and Others

Calcutta High Court · AIR 1927 Cal 657

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 95, 115
Read judgment
High Courts09 Mar 1927

Holmes Wilson and Co. Ltd. Vs Bata Kristo De

Calcutta High Court · AIR 1927 Cal 668

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High Courts07 Mar 1927

Narendra Lal Das Chaudhury Vs Gopendra Lal Das Chaudhury and Others

Calcutta High Court · AIR 1927 Cal 543 : 103 Ind. Cas. 65

Civil Procedure Code, 1908 (CPC) — Section 110
Read judgment
High Courts01 Mar 1927

Emperor Vs Satish Chandra Singha

Calcutta High Court · 110 Ind. Cas. 217

Legal Practitioners Act, 1879 — Section 14
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High Courts01 Mar 1927

In Re: Satis Chandra Singha

Calcutta High Court · AIR 1927 Cal 536

Legal Practitioners Act, 1879 — Section 14
Read judgment
High Courts28 Feb 1927

Rajeswar Prosad Bhakat and Others Vs Bhupendra Narayan Sinha Bahadur and Others

Calcutta High Court · AIR 1927 Cal 956

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High Courts28 Feb 1927

Indu Bhusan Bose and Others Vs Sarajubala Debi and Others

Calcutta High Court · AIR 1927 Cal 741

Read judgment
High Courts25 Feb 1927

Debendra Lal Khan Vs F.M.A. Cohen

Calcutta High Court · AIR 1927 Cal 908

Transfer of Property Act, 1882 — Section 114
Read judgment
High Courts25 Feb 1927

Midnapore Zemindary Co. Vs Naresh Narain Roy

Calcutta High Court · AIR 1927 Cal 844

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 115
Read judgment
High Courts25 Feb 1927

Emperor Vs Har Mohan Das

Calcutta High Court · AIR 1927 Cal 848

Penal Code, 1860 (IPC) — Section 467, 471, 476
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High Courts24 Feb 1927

Somokanta Mohonta and Others Vs Sarveswar Das and Another

Calcutta High Court · AIR 1927 Cal 578 : 103 Ind. Cas. 644

Co-operative Societies Act, 1912 — Section 42(b)
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High Courts17 Feb 1927

In Re: Assessment of Behari Lal Mullick

Calcutta High Court · AIR 1927 Cal 553 : 103 Ind. Cas. 609

Income Tax Act, 1922 — Section 66
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High Courts16 Feb 1927

Gangadayal Misir Vs Srimati Chhakina Bhanu and Others

Calcutta High Court · AIR 1927 Cal 806

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High Courts15 Feb 1927

Sudananda Moral and Others Vs Rakhal Sana and Others

Calcutta High Court · AIR 1927 Cal 920

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
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High Courts15 Feb 1927

Solema Bibi and Others Vs Hafez Mahammad Hossein and Others

Calcutta High Court · AIR 1927 Cal 836

Transfer of Property Act, 1882 — Section 53, 58
Read judgment
High Courts15 Feb 1927

National Insurance Co. Ltd. Vs Haridas Basu

Calcutta High Court · AIR 1927 Cal 691

Transfer of Property Act, 1882 — Section 136
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High Courts14 Feb 1927

Brajabashi Modak and Others Vs Manik Chandra Modak

Calcutta High Court · AIR 1927 Cal 694

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts11 Feb 1927

(Sreemati) Radharani Santra Vs Rameshchandra Kalamuri and Others

Calcutta High Court · AIR 1928 Cal 218 : 117 Ind. Cas. 678

Bengal Tenancy Act, 1885 — Section 7Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts11 Feb 1927

Bhupendra Nath Bhose and Another Vs Goonendra Nath Bhose

Calcutta High Court · AIR 1929 Cal 42

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