High Courts04 Aug 1927
Sadhu Kathalia and Others Vs Dhirendra Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 425 : 113 Ind. Cas. 247
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 6 of 20
High Courts04 Aug 1927
Rishee Case Law Vs Golam Ali Mirdha and Others
Calcutta High Court · AIR 1928 Cal 548
Bengal Tenancy Act, 1885 — Section 148A
High Courts04 Aug 1927
Gocool Chunder Law and Others Vs Jamal Biswas and Others
Calcutta High Court · AIR 1928 Cal 553
Bengal Tenancy Act, 1885 — Section 52
High Courts03 Aug 1927
Ananta Lal Sinha Vs Jahiruddin Biswas and Others
Calcutta High Court · AIR 1927 Cal 816
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 143, 150, 153, 298, 506
High Courts03 Aug 1927
Kamala Prosad Sukul Vs Chandra Nath Pramanik and Others
Calcutta High Court · AIR 1928 Cal 180
Contract Act, 1872 — Section 43
High Courts03 Aug 1927
Barsik Nandi Mandal and Another Vs Gurudas Pal and Others
Calcutta High Court · AIR 1928 Cal 107
Registration Act, 1908 — Section 17
High Courts03 Aug 1927
Sarat Chandra Rakhit Vs Sarala Bala Ghosh and Others
Calcutta High Court · AIR 1928 Cal 63
High Courts03 Aug 1927
Port Canning and Land Improvement Co. Ltd. Vs Jogendra Mandal
Calcutta High Court · AIR 1928 Cal 533
Bengal Tenancy Act, 1885 — Section 46
High Courts02 Aug 1927
Girish Chandra Sanyal and Others Vs Secretary of State and Another
Calcutta High Court · AIR 1928 Cal 55
Court Fees Act, 1870 — Section 7(4)(C)Criminal Procedure Code, 1898 (CrPC) — Section 386, 387Police Act, 1861 — Section 15, 15A
High Courts02 Aug 1927
Basiruddin Sarkar Vs Sahebulla Pramanik and Others
Calcutta High Court · AIR 1927 Cal 966
Bengal Tenancy Act, 1885 — Section 49(b)Evidence Act, 1872 — Section 101
High Courts02 Aug 1927
Durga Sankar Sarma Roy Vs Kamini Kumar Sarma Roy and Others
Calcutta High Court · AIR 1928 Cal 535
High Courts28 Jul 1927
Chandra Kishore Chakravarty Vs Biseswar Pal and Sachindra Kumar Goswami, executor to the estate of Bashiram Pal and Another
Calcutta High Court · AIR 1928 Cal 216
High Courts27 Jul 1927
International Continental Caoutchoue Compagnie Vs Mehta and Co.
Calcutta High Court · AIR 1927 Cal 779
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, Order 6 Rule 15(1)
High Courts27 Jul 1927
Upendra Lal Gupta and Others Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1928 Cal 186
Bengal Tenancy Act, 1885 — Section 50
High Courts27 Jul 1927
Sali Bewa Vs Ajijuddin Shaikh and Others
Calcutta High Court · AIR 1927 Cal 911
Bengal Tenancy Act, 1885 — Section 29
High Courts27 Jul 1927
Dasharathi Ghosh Vs Khondkar Abdul Hannan
Calcutta High Court · AIR 1928 Cal 68
Contract Act, 1872 — Section 59, 61
High Courts27 Jul 1927
Ashoke Kumar De Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 542
Calcutta Municipal Act, 1923 — Section 538
High Courts26 Jul 1927
Nripendra Bhusan Roy and Others Vs Raja Pramatha Bhusan Deb Ray
Calcutta High Court · AIR 1927 Cal 907
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, 115
High Courts26 Jul 1927
Siba Kumari Devi Vs Doshi Ghosain
Calcutta High Court · AIR 1928 Cal 146
Bengal Tenancy Act, 1885 — Section 105(1)