High Courts02 Dec 1927
Moosa Soleman Salehji and Others Vs Secretary of State
Calcutta High Court · AIR 1929 Cal 135 : 117 Ind. Cas. 692
Court Fees Act, 1870 — Section 17
COURT ARCHIVE
Calcutta High Court judgments, 1927
390 judgments · page 3 of 20
High Courts01 Dec 1927
Sh. Daliluddi Vs Syed Matahar Ali
Calcutta High Court · AIR 1928 Cal 254
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Dec 1927
Mahendra Nath Srimani Vs Kailash Nath Das and Others
Calcutta High Court · AIR 1929 Cal 50
Specific Relief Act, 1877 — Section 15
High Courts30 Nov 1927
Maharaj Bahadur Sing of Baluchar Vs Sachindra Nath Roy and Others
Calcutta High Court · AIR 1928 Cal 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts30 Nov 1927
Makbul Ali Chowdhury Vs Sasi Kumar Malla and Another
Calcutta High Court · AIR 1927 Cal 305a
High Courts30 Nov 1927
Maharaj Bahadur Singh of Balucher Vs Sachindra Nath Roy and Others
Calcutta High Court · 113 Ind. Cas. 562
High Courts29 Nov 1927
Madhab Chandra Dutta Vs Jajnoo Ram and Others
Calcutta High Court · AIR 1928 Cal 231
Criminal Procedure Code, 1898 (CrPC) — Section 107, 146
High Courts29 Nov 1927
Bani Kanta Mondal and Others Vs Hemanta Kumar Ghose and Others
Calcutta High Court · AIR 1928 Cal 405
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts29 Nov 1927
Ambar Ali Vs Piran Ali and Others
Calcutta High Court · AIR 1928 Cal 344
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Nov 1927
Bejoy Lal Seal and Others Vs Benarasidas Khandelwal and Others
Calcutta High Court · AIR 1928 Cal 681
Transfer of Property Act, 1882 — Section 108(J)
High Courts24 Nov 1927
Kanai Lal Saha Vs Makhan Lal Saha and Another
Calcutta High Court · AIR 1928 Cal 237
Criminal Procedure Code, 1898 (CrPC) — Section 195(i)(c), 476
High Courts23 Nov 1927
Sris Chandra Choudhury Vs Bhaba Tarini Devi
Calcutta High Court · AIR 1928 Cal 695 : 114 Ind. Cas. 794
Probate and Administration Act, 1881 — Section 50Succession Act, 1925 — Section 263
High Courts23 Nov 1927
Bibi Aimana Khatun Vs Saburannessa Bibi and Others
Calcutta High Court · 107 Ind. Cas. 465
High Courts23 Nov 1927
Syed Mujibuddin Chowdhury and Another Vs Reajuddi Matbar and Others
Calcutta High Court · 107 Ind. Cas. 471
High Courts22 Nov 1927
Juran Mandal and Others Vs Ram Mandal and Others
Calcutta High Court · AIR 1928 Cal 737 : 113 Ind. Cas. 37
Evidence Act, 1872 — Section 92
High Courts21 Nov 1927
Umesh Chandra Majumdar Vs Mt. Safiyatannessa Khatun and Others
Calcutta High Court · AIR 1928 Cal 267
High Courts21 Nov 1927
Haji Ramjan Ali Vs Hafiz Abdul Gaffiur and Others
Calcutta High Court · AIR 1928 Cal 864
Limitation Act, 1963 — Article 164
High Courts18 Nov 1927
Gokuldas and Another Vs Chagan Lal and Another
Calcutta High Court · AIR 1928 Cal 887
High Courts18 Nov 1927
Kambho Bera Vs Emperor
Calcutta High Court · AIR 1928 Cal 381
Calcutta Suppression of Immoral Traffic Act, 1923 — Section 6
High Courts18 Nov 1927
Satyabrata Sen Vs Gopal Das Aurora, and Co.
Calcutta High Court · AIR 1929 Cal 373