High Courts06 Feb 2015Dismissed
Jadavpur University and Others Vs Swapan Kanti Paul and Others
Calcutta High Court · (2015) 02 CAL CK 0079
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 48 of 53
High Courts04 Feb 2015Disposed off
Aditya Lal Mukherjee Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 219, 317, 410, 482Penal Code, 1860 (IPC) - Section 406, 420, 423, 468, 471
High Courts04 Feb 2015Disposed off
Fona Rubber Pvt. Ltd. Vs Eastern Chemical Industries
Calcutta High Court · (2015) 1 CALLT 436 : (2015) 5 CHN 175
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1, Order 41 Rule 27, Order 6 Rule 18, 151, 99Evidence Act, 1872 - Section 33, 61, 65, 91Industrial Disputes Act, 1947 - Section 11, 11(1), 11(1)(c), 12, 2
High Courts04 Feb 2015
Nuruzzaman Khan Vs The State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 420, 506
High Courts04 Feb 2015
East Coast Fisheries Put. Ltd. Vs Manjuri Bhattacharya and Others
Calcutta High Court · (2015) 1 CALLT 426 : (2015) 4 CHN 196 : (2015) 2 WBLR 495
Constitution of India, 1950 - Article 227
High Courts04 Feb 2015Allowed
Bijay Lal Chowdhury Vs Somnath Dutta and Others
Calcutta High Court · (2015) 3 CHN 105 : (2015) CriLJ 2027
Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 319, 323
High Courts04 Feb 2015Disposed off
Rajeev Beriwal Vs Prabeer Seaal
Calcutta High Court · (2015) 3 CHN 432 : (2015) 4 WBLR 959
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3
High Courts04 Feb 2015Disposed off
Madhumita Rahut Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 269
Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 439, 439(1), 439(2)Penal Code, 1860 (IPC) - Section 323, 354, 385, 448, 498A
High Courts04 Feb 2015Dismissed
Gautam Chowdhury Vs State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 375, 376, 417, 420
High Courts04 Feb 2015Allowed
A.N. Pandey Vs Gopal Das and Others
Calcutta High Court · (2015) 02 CAL CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 246, 248, 313Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 378, 403
High Courts04 Feb 2015Dismissed
Sasadhar Bar and Others Vs Monoranjan Bar and Others
Calcutta High Court · (2015) 1 CALLT 508 : (2015) 3 CHN 322 : (2015) 3 WBLR 521
West Bengal Estates Acquisition Act, 1953 - Section 57B, 57B(2)
High Courts04 Feb 2015
Keypee Enterprise Vs Santosh Kumar Saraogi and Others
Calcutta High Court · (2015) 2 CALLT 194 : (2015) 3 CHN 180
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, 151
High Courts04 Feb 2015
Sourendra Bag and Others Vs Saptami Bag and Others
Calcutta High Court · (2015) 1 CHN 649 : (2015) 2 WBLR 311
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 151Constitution of India, 1950 - Article 227
High Courts04 Feb 2015
Debasish Bose and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) CriLJ 2252 : (2015) 3 Crimes 547 : (2015) 2 RCR(Criminal) 106
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 2, 2(wa), 302, 482Penal Code, 1860 (IPC) - Section 120B, 406, 420, 465, 467
High Courts03 Feb 2015
Impex Metal and Ferro Alloys Ltd. Vs Union of India
Calcutta High Court · (2015) 321 ELT 558
High Courts03 Feb 2015Dismissed
State of West Bengal and Others Vs Dwijabandhu Sarkar
Calcutta High Court · (2015) 1 CALLT 433 : (2015) 2 CHN 15
High Courts03 Feb 2015Allowed
Anirban Sen Vs Sreyashi Das (Sen)
Calcutta High Court · (2015) 3 CHN 377
Hindu Marriage Act, 1955 - Section 24
High Courts03 Feb 2015
ABS Marine Products Pvt. Ltd. Vs Indian Bank
Calcutta High Court · (2015) 02 CAL CK 0004
Contract Act, 1872 - Section 73Evidence Act, 1872 - Section 114(g)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19
High Courts02 Feb 2015Disposed off
Delta Jute and Industries Ltd. Staff Association and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 7 : (2015) 145 FLR 105 : (2015) 1 LLN 630
Industrial Disputes Act, 1947 - Section 10, 2(s)
High Courts02 Feb 2015
Sankar Chinna Vs Tapan Krishna Saha
Calcutta High Court · (2015) 5 CHN 62
Limitation Act, 1963 - Section 5