High Courts18 Feb 2015Disposed off
West Bengal State Electricity Distribution Company Limited and Others Vs Ashim Garai and Others
Calcutta High Court · (2015) 5 CHN 118
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 46 of 53
High Courts17 Feb 2015Dismissed
Hiralal Prosad Vs Satya Narayan Singh and Others
Calcutta High Court · (2015) 5 CHN 458 : (2015) 2 WBLR 593
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 22 Rule 9, Order 8 Rule 6A(2), Order 9 Rule 8, Order 9 Rule 9Limitation Act, 1963 - Section 5
High Courts17 Feb 2015Disposed off
Jetage Construction Pvt. Ltd. and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 1 CALLT 505 : (2015) 4 CHN 609
High Courts17 Feb 2015Allowed
Rina Roy Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0035
High Courts17 Feb 2015Allowed
Gopal Naskar Vs State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 437APenal Code, 1860 (IPC) - Section 354, 376, 511
High Courts17 Feb 2015
Parimal Ray and Others Vs The Commissioner of Customs (Port), Customs House and Others
Calcutta High Court · (2015) 318 ELT 379
Contract Act, 1872 - Section 72Customs Act, 1962 - Section 157, 25(1), 27Limitation Act, 1963 - Section 17, 22
High Courts17 Feb 2015Dismissed
DCM Decometal GMBH Vs Rohit Ferro Tech Limited
Calcutta High Court · (2015) 2 CHN 657
Arbitration and Conciliation Act, 1996 - Section 2, 21, 28, 34
High Courts16 Feb 2015
Ansun Systems Consulting Pvt. Ltd. Vs Commissioner of Customs (Port)
Calcutta High Court · (2015) 319 ELT 45
High Courts16 Feb 2015Dismissed
Avijit Ghosh Vs Jayita Ghosh
Calcutta High Court · (2015) 3 CHN 487
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Guardians and Wards Act, 1890 - Section 24, 9, 9(1)
High Courts16 Feb 2015Partly Allowed
Radha Kanta Sheet Vs State of West Bengal
Calcutta High Court · (2015) CriLJ 2006
Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 326
High Courts16 Feb 2015Dismissed
Umaprasanna Chowdhury Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 322
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 407
High Courts16 Feb 2015Allowed
Kartick Mondal and Others Vs State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 34, 364A, 419
High Courts16 Feb 2015Dismissed
Naresh Kumar and Others Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 187
Arms Act, 1959 - Section 25, 27(1), 27(1)(a)Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts16 Feb 2015Dismissed
Amit Dorjee Vs State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 34
High Courts13 Feb 2015Disposed off
Tuff Drilling Pvt. Ltd. Vs Srei Infrastructure Pvt. Ltd.
Calcutta High Court · (2015) 02 CAL CK 0082
Arbitration and Conciliation Act, 1996 - Section 11, 19, 19(3), 21, 23(1)Civil Procedure Code, 1908 (CPC) - Section 105, 25(a)Constitution of India, 1950 - Article 226, 227
High Courts13 Feb 2015Allowed
Raj Shekhar Agarwal and Others Vs Citystar Infrastructures Ltd. and Others
Calcutta High Court · (2015) 2 CHN 230 : (2015) 3 WBLR 684
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 23, Order 23 Rule 3Companies Act, 1956 - Section 397, 398, 399
High Courts13 Feb 2015Dismissed
Bijoy Kumar Mondal Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0024
High Courts13 Feb 2015Dismissed
Ananda Biswas and Others Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 144
Criminal Procedure Code, 1973 (CrPC) - Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 42(I), 42(II)
High Courts13 Feb 2015Partly Allowed
Sunil Kumar Vs State of West Bengal
Calcutta High Court · (2015) 3 Crimes 132
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 304, 325, 338, 34