COURT ARCHIVE

Calcutta High Court judgments, 2015

1,046 judgments · page 45 of 53

High Courts23 Feb 2015Disposed off

Nagendra Rai Vs Howrah Improvement Trust and Others

Calcutta High Court · (2015) 1 CALLT 629 : (2015) 3 CHN 87

Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 14, 226, 299Contract Act, 1872 - Section 20, 21

High Courts23 Feb 2015Dismissed

Kenaram Mondal Vs State of West Bengal

Calcutta High Court · (2015) 02 CAL CK 0050

Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 307, 323, 324, 326

High Courts23 Feb 2015Dismissed

Rekha Mondal Vs Brojen Mondal and Others

Calcutta High Court · (2015) 02 CAL CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 164, 372Penal Code, 1860 (IPC) - Section 376(2)(g)

High Courts23 Feb 2015

Kumkum Mittal and Others Vs Robin Paul and Others

Calcutta High Court · (2015) 02 CAL CK 0047

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Contract Act, 1872 - Section 16, 17Evidence Act, 1872 - Section 32

High Courts23 Feb 2015

Pabitra Kumar Basu and Others Vs The Calcutta Municipal Corporation

Calcutta High Court · (2015) 02 CAL CK 0046

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6

High Courts20 Feb 2015Disposed off

Sanaullah Sk. Vs State of West Bengal

Calcutta High Court · (2015) 2 CHN 733

West Bengal Panchayat Act, 1973 - Section 12

High Courts20 Feb 2015Partly Allowed

Biren Sarkar and Others Vs The State of West Bengal

Calcutta High Court · (2015) 02 CAL CK 0080

Constitution of India, 1950 - Article 15(3)(e), 45, 47Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 16

High Courts20 Feb 2015

Arup Basu Chowdhury Vs UCO Bank and Others

Calcutta High Court · (2015) 1 CALLT 597 : (2015) 3 CHN 216 : (2015) 4 WBLR 649

Constitution of India, 1950 - Article 226, 311(2)Government of India Act, 1935 - Section 240(3)

High Courts20 Feb 2015Disposed off

Bijoy Roy and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 4 CCR 129 : (2015) CriLJ 3195 : (2015) 4 RCR(Criminal) 401

Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 15(3)(e), 45, 47Criminal Procedure Code, 1973 (CrPC) - Section 439

High Courts20 Feb 2015Disposed off

Rajjak Ali Mondal Vs Nurislam Mondal and Others

Calcutta High Court · (2015) 02 CAL CK 0043

Specific Relief Act, 1963 - Section 19(b)Transfer of Property Act, 1882 - Section 52

High Courts20 Feb 2015Disposed off

New India Assurance Company Ltd. Vs Mala Das and Others

Calcutta High Court · (2015) 4 CHN 352

Motor Vehicles Act, 1988 - Section 171

High Courts20 Feb 2015

Aniruddha Kar Vs State of West Bengal and Others

Calcutta High Court · (2015) 02 CAL CK 0041

Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Information Technology Act, 2000 - Section 65, 71, 73, 74Penal Code, 1860 (IPC) - Section 120B, 420, 465, 467, 468

High Courts20 Feb 2015Disposed off

Gopal Chandra Bhui Vs Bankura Zilla Parishad and Others

Calcutta High Court · AIR 2015 Cal 124 : (2015) 5 CHN 356

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 80Contract Act, 1872 - Section 70

High Courts20 Feb 2015Dismissed

Tonic and Others Vs State of West Bengal

Calcutta High Court · (2015) 3 CHN 117

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 148, 149, 153A, 153A(2), 302

High Courts20 Feb 2015Dismissed

Sahaj-E-Village Vs Oracle India Private Limited

Calcutta High Court · (2015) 3 CHN 176

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 3

High Courts19 Feb 2015

M.R. Nirman Pvt. Ltd. Vs Union of India and Others

Calcutta High Court · (2015) 4 CHN 416 : (2015) 51 GST 528 : (2016) 36 GSTR 43 : (2015) 40 STR 20 : (2016) 87 VST 452

Customs Act, 1962 - Section 105Finance Act, 1994 - Section 82Income Tax Act, 1961 - Section 34

High Courts19 Feb 2015Dismissed

Godavari Mercantile Pvt. Ltd. Vs RNR Enterprise

Calcutta High Court · (2015) 3 CHN 169

Civil Procedure Code, 1908 (CPC) - Section 151Stamp Act, 1899 - Section 33, 35, 37, 38, 38(1)

High Courts19 Feb 2015Dismissed

Krishna Khatua Vs State of West Bengal and Others

Calcutta High Court · (2015) 02 CAL CK 0038

High Courts19 Feb 2015Disposed off

Jaydeep Majumdar and Others Vs West Bengal Industrial Development Corporation Limited and Others

Calcutta High Court · (2015) 3 CHN 264 : (2015) 2 LLN 98

High Courts18 Feb 2015

Peerless General Finance and Investment Co. Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2015) 378 ITR 718 : (2015) 231 TAXMAN 714

Income Tax Act, 1922 - Section 22, 24(2)Income Tax Act, 1961 - Section 139, 22, 22(1), 22(2A), 22(3)