High Courts10 Dec 2015Dismissed
Biswajit Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0003
Constitution of India, 1950 - Article 19Right to Information Act, 2005 - Section 18(1)
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 3 of 53
High Courts09 Dec 2015Allowed
Diptesh Roy Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 313, 375, 376, 417, 420
High Courts09 Dec 2015Disposed Off
Companion Traders Pvt. Ltd. and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 12 CAL CK 0046
Calcutta Municipal Corporation Act, 1980 - Section 1(2), 174(2), 2(q), 396, 396(2)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15Constitution of India, 1950 - Article 226, 243P(e), 243Q, 243R, 243W(a)(ii)
High Courts09 Dec 2015Allowed
Ram Krishna Pal and Others Vs Kamala Devi and Others
Calcutta High Court · (2015) 12 CAL CK 0030
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 - Article 226, 227
High Courts09 Dec 2015Allowed
Subhas Chandra Saha Vs The State of West Bengal and Others
Calcutta High Court · (2016) CriLJ 1058
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 304A, 304-A
High Courts09 Dec 2015Allowed
Keshab Ankureh Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0028
Constitution of India, 1950 - Article 14, 16, 21
High Courts09 Dec 2015Disposed Off
Assam Roofing Ltd. and Others Vs JSB Cement LLP and Others
Calcutta High Court · (2016) AIR (Cal) 41 : (2016) 1 MIPR 119
Trade Marks Act, 1999 - Section 135(2), 159(4), 2(1)(h), 2(h), 2(m)
High Courts09 Dec 2015
Ripley & Co. Stevedoring & Holding Pvt. Ltd. and Others Vs The Board of Trustees for the Port of Kolkata and Others
Calcutta High Court · (2015) 12 CAL CK 0004
Constitution of India, 1950 - Article 12, 14, 19(1)(g), 21, 226Contract Act, 1872 - Section 151, 152, 161Major Port Trusts Act, 1963 - Section 111, 16(3), 21, 29(1)(a), 29(3)
High Courts09 Dec 2015Dismissed
Budharu Roy Vs State of West Bengal
Calcutta High Court · (2015) 12 CAL CK 0002
Arms Act, 1959 - Section 25(1)(a), 27Criminal Procedure Code, 1973 (CrPC) - Section 157(1), 313, 439Evidence Act, 1872 - Section 165
High Courts08 Dec 2015Allowed
Mozaffar Hossain Khan Vs Union of India and Others
Calcutta High Court · (2015) 12 CAL CK 0035
High Courts08 Dec 2015
Prabhawati Sharma and Others Vs Usha Pandey and Others
Calcutta High Court · (2015) 4 CALLT 648
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12(1)(g), 12(1)(h), 13(1)(g), 13(1)(hh), 15Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12, 12(1), 12(1)(e), 12(1)(f), 12(1)(g)
High Courts07 Dec 2015Dismissed
Amal Kanti Chakraborty and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0040
High Courts04 Dec 2015Partly Allowed
Sadhan Mahato Vs State of West Bengal
Calcutta High Court · (2017) 1 CalCriLR 189
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 324
High Courts04 Dec 2015Disposed Off
Jetage Construction Pvt. Ltd. and Others Vs Allauddin and Others
Calcutta High Court · (2015) 12 CAL CK 0045
Calcutta Municipal Corporation Act, 1980 - Section 400(1), 401, 48, 544, 546
High Courts04 Dec 2015Dismissed
Rahul Heights Limited and Others Vs State of West Bengal and Others
Calcutta High Court · (2016) AIR (Cal) 95
Constitution of India, 1950 - Article 14, 162, 300ACriminal Procedure Code, 1973 (CrPC) - Section 102
High Courts04 Dec 2015
Jagabandhu Mukhopadhyay and Others Vs Purno Lakshmi Halder and Others
Calcutta High Court · (2015) 12 CAL CK 0007
Constitution of India, 1950 - Article 227West Bengal Land Reforms Act, 1955 - Section 14, 8, 8(1)
High Courts03 Dec 2015Disposed Off
Vijay Laxmi Daga Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts03 Dec 2015
Dasu Mondal Vs State of West Bengal
Calcutta High Court · (2015) 12 CAL CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 215, 313, 464Evidence Act, 1872 - Section 106, 111A, 113A, 113B, 114APenal Code, 1860 (IPC) - Section 489B, 489C
High Courts03 Dec 2015Allowed
Sasanka Sekhar Mitra Vs Sital Kumar Banerjee and Others
Calcutta High Court · (2015) 12 CAL CK 0012
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 14
High Courts03 Dec 2015Disposed Off
Saminath Roy and Others Vs The State of West Bengal
Calcutta High Court · (2015) 12 CAL CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 313(1)(b)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 34, 498A