COURT ARCHIVE

Calcutta High Court judgments, 2015

1,046 judgments · page 5 of 53

High Courts23 Nov 2015Allowed

Illiash Mondal and Others Vs The State of West Bengal

Calcutta High Court · (2016) 1 CALLT 281

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 172, 208, 209, 235(2)Evidence Act, 1872 - Section 101, 102, 103, 145, 165

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High Courts19 Nov 2015Allowed

Bablu Dutta Vs Indian Oil Corporation Limited and Others

Calcutta High Court · (2015) 11 CAL CK 0025

Constitution of India, 1950 - Article 226

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High Courts19 Nov 2015Allowed

Supriya Dutta Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 583

Constitution of India, 1950 - Article 14, 16

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High Courts19 Nov 2015Dismissed

Shanti Devi Agarwal and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 11 CAL CK 0023

Penal Code, 1860 (IPC) - Section 148, 304, 323, 324, 34

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High Courts19 Nov 2015

Dinabandhu Mondal and Others Vs Jawed Shakti and Others

Calcutta High Court · (2015) 11 CAL CK 0022

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 2, Order 22 Rule 22

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High Courts19 Nov 2015Dismissed

Jaminikanta Mondal and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 11 CAL CK 0021

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 164, 401Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34

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High Courts19 Nov 2015Dismissed

Arya Bhandar Pvt. Ltd. Vs Kotak Mahindra Bank Ltd.

Calcutta High Court · (2015) 11 CAL CK 0013

Banking Regulation Act, 1949 - Section 21, 35AIncome Tax Act, 1961 - Section 119Reserve Bank of India Act, 1934 - Section 3

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High Courts19 Nov 2015

Biplab Paul Vs State of West Bengal and Others

Calcutta High Court · (2015) 11 CAL CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 211, 91Penal Code, 1860 (IPC) - Section 120B, 211, 22, 425, 431

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High Courts19 Nov 2015Dismissed

Khurshid Ahmed Ansari Vs Afzal

Calcutta High Court · (2015) 11 CAL CK 0005

Constitution of India, 1950 - Article 227Consumer Protection Act, 1986 - Section 2(o)West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters) Act, 1993 - Section 12A

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High Courts19 Nov 2015Allowed

Arbind Gupta Vs The State of West Bengal and Others

Calcutta High Court · (2015) 11 CAL CK 0004

Constitution of India, 1950 - Article 14, 16Hindu Succession Act, 1956 - Section 15, 15(1)(b), 8

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High Courts19 Nov 2015Disposed Off

Bhagwandas Biswanath Vs The Regional P.F. Commissioner, A & N Islands and Others

Calcutta High Court · (2015) 11 CAL CK 0003

Constitution of India, 1950 - Article 226

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High Courts18 Nov 2015Dismissed

Jagdish Sarda Vs State Bank of India and Others

Calcutta High Court · (2016) AIR (Cal) 2

Securities and Exchange Board of India Act, 1992 - Section 13, 13(4), 13(8), 17, 2(f)

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High Courts16 Oct 2015Disposed Off

In the matter of : Concast Exim Ltd., Re: R.A.V. Dravya (P) Ltd.

Calcutta High Court · (2017) 200 CompCas 323

Companies Act, 1956 - Section 433, Section 434, Section 439

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High Courts16 Oct 2015Allowed

Palash Mondal Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0065

Criminal Procedure Code, 1973 (CrPC) - Section 293, 294, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 17, 17(b), 2(xv), 2(xvi), 21

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High Courts16 Oct 2015Allowed

Rajesh Haldar Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 300, 302, 313, 428

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High Courts16 Oct 2015Dismissed

Bulu Myea and Others Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0061

Criminal Procedure Code, 1973 (CrPC) - Section 157, 174, 313Penal Code, 1860 (IPC) - Section 148, 149, 302, 34

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High Courts16 Oct 2015

Saurabh Ghosal and Others Vs Anupama Roy Choudhury and Others

Calcutta High Court · (2015) 10 CAL CK 0058

Hindu Succession Act, 1956 - Section 15, 15(2), 15(2)(a)Succession Act, 1925 - Section 63

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High Courts16 Oct 2015Disposed Off

Raj Shekhar Agrawal Vs State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 615 : (2016) CriLJ 993

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 195(1)(b)(ii), 196(1A)Information Technology Act, 2000 - Section 2Penal Code, 1860 (IPC) - Section 120A, 120B, 120-B, 153B, 323

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High Courts16 Oct 2015Dismissed

Namita Nandi Vs Susanta Kumar Nandi and Others

Calcutta High Court · (2015) 10 CAL CK 0055

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3A, Order 43 Rule 2, 96(1)Limitation Act, 1963 - Section 5

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High Courts16 Oct 2015

Heavy Engineering Corporation Ltd. Vs Standard Chartered Bank

Calcutta High Court · (2015) 10 CAL CK 0052

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