COURT ARCHIVE

Calcutta High Court judgments, 2015

1,046 judgments · page 6 of 53

High Courts16 Oct 2015

Kanti Devi Bhutoria and Others Vs Srila Dutta and Others

Calcutta High Court · (2015) 10 CAL CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 144, 144(2), 401Specific Relief Act, 1963 - Section 16(c)Transfer of Property Act, 1882 - Section 54

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High Courts16 Oct 2015Dismissed

Pramod Mittal and Others Vs GL Asia Mauritus II Ltd. and Others

Calcutta High Court · (2015) 10 CAL CK 0021

Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r), Order 7 Rule 11Constitution of India, 1950 - Article 227

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High Courts16 Oct 2015Dismissed

Lakshman Sarkar Vs State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0020

Criminal Procedure Code, 1973 (CrPC) - Section 100, 100(5), 292, 313, 446Penal Code, 1860 (IPC) - Section 489A, 489B, 489C

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High Courts16 Oct 2015

M. Srinivas Rao Vs Janaki

Calcutta High Court · (2015) 10 CAL CK 0019

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Evidence Act, 1872 - Section 114(e)Special Marriage Act, 1954 - Section 11, 12(2), 13, 22, 25

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High Courts16 Oct 2015

In Re: R.A.V. Dravya (P) Ltd.

Calcutta High Court · (2015) 10 CAL CK 0018

Limitation Act, 1963 - Section 14

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High Courts16 Oct 2015

Shyamal Chatterjee Vs State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0017

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 302

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High Courts16 Oct 2015Dismissed

Astami Biswas (Dey) Vs The State of West Bengal and Others

Calcutta High Court · (2015) 10 CAL CK 0015

West Bengal Panchayat Act, 1973 - Section 12, 16, 4

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High Courts16 Oct 2015Dismissed

Mortuja Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Evidence Act, 1872 - Section 60Penal Code, 1860 (IPC) - Section 302, 34

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High Courts16 Oct 2015Dismissed

Golab Chandra Shaw Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 34

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High Courts15 Oct 2015Dismissed

Abhijit Sen Vs The State of West Bengal and Others

Calcutta High Court · (2015) 10 CAL CK 0064

Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 40 Rule 40Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 482, 83

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High Courts15 Oct 2015Dismissed

Rajib Dutta and Others Vs State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0060

Arms Act, 1959 - Section 25(1)(a), 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34

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High Courts15 Oct 2015Dismissed

Shailendra Singh and Others Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0059

Penal Code, 1860 (IPC) - Section 120B, 395, 397, 412

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High Courts15 Oct 2015Disposed Off

Abhishek Bose and Others Vs IDBI Bank Ltd. and Others

Calcutta High Court · (2015) 10 CAL CK 0057

Contract Act, 1872 - Section 128Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 17

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High Courts15 Oct 2015Dismissed

Chinmayee Saha and Another Vs Renuka Halder and Others

Calcutta High Court · (2016) AIR (Cal) 33

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 10(3), Order 26 Rule 11, Order 26 Rule 12, Order 26 Rule 13Constitution of India, 1950 - Article 227

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High Courts15 Oct 2015Allowed

Abhijit Biswas Vs Debasish Das

Calcutta High Court · (2015) 10 CAL CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 200, 313Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139

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High Courts15 Oct 2015Dismissed

Tapan Kumar Ghosh Vs Dipti Gorai and Others

Calcutta High Court · (2015) 10 CAL CK 0025

Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2, 151Constitution of India, 1950 - Article 227

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High Courts15 Oct 2015Dismissed

Rayees Alam Vs Abhay Bhatika and Others

Calcutta High Court · (2015) 10 CAL CK 0022

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 151Specific Relief Act, 1963 - Section 34

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High Courts15 Oct 2015Dismissed

Nakfuru Sk. and Others Vs The State of West Bengal

Calcutta High Court · (2015) 10 CAL CK 0016

Criminal Procedure Code, 1973 (CrPC) - Section 164, 164(5)Evidence Act, 1872 - Section 165Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts15 Oct 2015Dismissed

Dipak Kumar Lahiri Vs The State of West Bengal and Others

Calcutta High Court · (2015) 10 CAL CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 173, 197, 239, 240, 4(2)Penal Code, 1860 (IPC) - Section 409Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(d), 13(2)

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High Courts15 Oct 2015Dismissed

Essjay Ericsson Pvt. Ltd. Vs Dilip Kumar Khandelwal

Calcutta High Court · (2016) AIR (Cal) 6

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 4, Order 41 Rule 27, 10Evidence Act, 1872 - Section 116Transfer of Property Act, 1882 - Section 106, 106(1)

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