COURT ARCHIVE

Calcutta High Court judgments, 2015

1,046 judgments · page 4 of 53

High Courts03 Dec 2015Disposed Off

Sajal Guha Vs Maniklal Ghosh

Calcutta High Court · (2015) 12 CAL CK 0009

Bengal Money Lenders Act, 1940 - Section 10, 13, 8Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 357, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 139

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High Courts03 Dec 2015Allowed

Gujarat NRE Coke Limited and Others Vs Jindal Steel & Power Limited and Others

Calcutta High Court · (2015) 12 CAL CK 0008

Civil Procedure Code, 1908 (CPC) - Section 20(c)Contract Act, 1872 - Section 23, 28

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High Courts02 Dec 2015Disposed Off

R.S. Fuel Pvt. Ltd. and Others Vs Union of India and Others

Calcutta High Court · (2015) 12 CAL CK 0044

Railways Act, 1989 - Section 33, 73, 78, 83

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High Courts02 Dec 2015Allowed

Nemai Hembram Vs The State of West Bengal

Calcutta High Court · (2015) 12 CAL CK 0039

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302

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High Courts02 Dec 2015Allowed

Susama Saha Vs The Kolkata Municipal Corporation and Others

Calcutta High Court · (2015) 5 CHN 309

Calcutta Municipal Corporation Act, 1980 - Section 14, 14(1), 17, 17(1), 18Constitution of India, 1950 - Article 21, 227Criminal Procedure Code, 1973 (CrPC) - Section 196, 400, 9

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High Courts02 Dec 2015

Chaitali Chatterjee Vs State of West Bengal and Others

Calcutta High Court · (2015) 12 CAL CK 0036

Motor Vehicles Act, 1988 - Section 71(3)(a), 80(3)

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High Courts01 Dec 2015Dismissed

Susanta Kumar Das Vs Bhikhari Mohan Das and Others

Calcutta High Court · (2015) 12 CAL CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173(2), 190, 190(1)(a), 190(1)(b)Penal Code, 1860 (IPC) - Section 147, 149, 156(3), 304, 307

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High Courts30 Nov 2015Allowed

Tepcon International (I) Ltd. and Others Vs Regional Provident Fund Commissioner and Others

Calcutta High Court · (2016) 148 FLR 388 : (2016) 1 LLN 342 : (2016) LLR 332

Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4

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High Courts30 Nov 2015Dismissed

Joleman Sk. and Others Vs The State of West Bengal

Calcutta High Court · (2016) 1 CALLT 399

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 34, 364

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High Courts30 Nov 2015Dismissed

Central Board, Employees'' Provident Fund Organisation and Others Vs Employees'' P.F. Appellate Tribunal and Others

Calcutta High Court · (2016) LLR 314

Evidence Act, 1872 - Section 114Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4

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High Courts30 Nov 2015

Gautam Dey Vs Pareshnath Kar and Others

Calcutta High Court · (2016) 1 CALLT 354

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 41 Rule 5Delhi Rent Control Act, 1958 - Section 2

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High Courts27 Nov 2015Dismissed

Dablu Mal Vs The State of West Bengal

Calcutta High Court · (2016) 1 CALLT 422

Criminal Procedure Code, 1973 (CrPC) - Section 212, 215, 313, 464Evidence Act, 1872 - Section 106, 114(f), 35Penal Code, 1860 (IPC) - Section 174, 215, 300, 302, 304

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High Courts27 Nov 2015Dismissed

Haricharan Singh Vs The State

Calcutta High Court · (2015) 11 CAL CK 0012

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 374(2)Penal Code, 1860 (IPC) - Section 354, 376, 451, 506

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High Courts27 Nov 2015Dismissed

Setab Sk. and Others Vs The State of West Bengal

Calcutta High Court · (2015) 11 CAL CK 0008

Criminal Procedure Code, 1973 (CrPC) - Section 174, 313Evidence Act, 1872 - Section 101, 106, 114(g)Penal Code, 1860 (IPC) - Section 106, 302, 304, 34, 498A

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High Courts26 Nov 2015

Shiba Prasad Roy and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 507

Constitution of India, 1950 - Article 12, 14, 162

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High Courts26 Nov 2015Allowed

Aditya Kumar Ghosh and Others Vs Sub-Divisional Land and Land Reforms Officer and Others

Calcutta High Court · (2015) 11 CAL CK 0010

Mines and Minerals (Development and Regulation) Act, 1957 - Section 1, 2, 21, 3, 4Penal Code, 1860 (IPC) - Section 378, 379

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High Courts26 Nov 2015Dismissed

Syed Rahatul Karim Vs The State of West Bengal and Others

Calcutta High Court · (2015) 11 CAL CK 0009

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High Courts24 Nov 2015

T.T. Yusuf Vs State

Calcutta High Court · (2015) 11 CAL CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 161, 401, 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13

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High Courts23 Nov 2015Allowed

Kanchan Dutta and Others Vs Sitaram Agarwala and Others

Calcutta High Court · (2015) 4 CALLT 602

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27West Bengal Premises Tenancy Act, 1956 - Section 13(1), 13(1)(f), 13(1)(ff), 13(6)

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High Courts23 Nov 2015

Ranjan Kumar Show Vs State of West Bengal

Calcutta High Court · (2015) 11 CAL CK 0006

Criminal Procedure Code, 1973 (CrPC) - Section 157, 164, 235(1), 313Penal Code, 1860 (IPC) - Section 393, 395, 397, 398, 412

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