High Courts21 Dec 2015
The State Vs Sameer Kujur
Calcutta High Court · (2015) 12 CAL CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 354, 363, 376
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 2 of 53
High Courts21 Dec 2015Allowed
Prasanta Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0017
High Courts21 Dec 2015Disposed Off
Shiraz K. Noble and Others Vs The Lieutenant Governor and Others
Calcutta High Court · (2015) 12 CAL CK 0014
High Courts18 Dec 2015Disposed Off
Sudarsan Dasadhikary Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0059
Constitution of India, 1950 - Article 300A
High Courts18 Dec 2015Dismissed
Satyabrata Mukherjee and Others Vs Manoranjan Baidya and Others
Calcutta High Court · (2015) 12 CAL CK 0052
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151, 36
High Courts18 Dec 2015Allowed
Gunamay Mahato Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0020
Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts18 Dec 2015Allowed
Narainpur Mission Girls Junior Basic School and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0019
National Commission for Minority Educational Institutions Act, 2004 - Section 10, 11, 11(b), 2(g)
High Courts18 Dec 2015Disposed Off
Samar Kumar Biswas Vs Nirmal Kushari and Others
Calcutta High Court · (2015) 12 CAL CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Dec 2015Dismissed
Nabakumar Mondal and Others Vs Sisir Kumar Mondal and Others
Calcutta High Court · (2015) 12 CAL CK 0013
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, 151
High Courts16 Dec 2015Dismissed
ABP Pvt. Ltd. and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0050
Constitution of India, 1950 - Article 226Urban Land (Ceiling and Regulation) Act, 1976 - Section 20, 26, 33, 34, 6(1)
High Courts16 Dec 2015Dismissed
Jai Kishore Singh Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0021
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 482Employees Provident Funds Family Pension Fund And Deposit-linked Insurance Fund Act, 1952 - Section 14, 14A, 7A
High Courts14 Dec 2015Disposed Off
Abhijit Chakraborty Vs State of West Bengal
Calcutta High Court · (2016) 2 MadWNCri 168
High Courts14 Dec 2015Dismissed
Tridib Majumdar Vs Joyeeta Majumder
Calcutta High Court · (2015) 12 CAL CK 0049
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts14 Dec 2015
Auroshikha Vinimay Pvt. Ltd. Vs Kai Commercial Pvt. Ltd.
Calcutta High Court · (2015) 12 CAL CK 0048
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 34Transfer of Property Act, 1882 - Section 106
High Courts14 Dec 2015
Abhijit Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 205, 251, 313, 313(1), 317Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts14 Dec 2015Disposed Off
Kartick Debnath and Others Vs The National Insurance Company Limited and Others
Calcutta High Court · (2015) 12 CAL CK 0027
Motor Vehicles Act, 1988 - Section 163A, 166
High Courts11 Dec 2015
The Ld. Registrar General, High Court and Others Vs Ananya Bandyopadhyay and Others
Calcutta High Court · (2016) LabIC 641
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 14, 15, 16, 226, 235
High Courts10 Dec 2015Allowed
North Point Senior Secondary Boarding School Vs Rahan Ali Mallick and Others
Calcutta High Court · (2015) 12 CAL CK 0060
Constitution of India, 1950 - Article 227
High Courts10 Dec 2015Disposed Off
Manotosh Kumar Barman Vs The State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0047
Constitution of India, 1950 - Article 16, 21, 32, 38(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33, 38
High Courts10 Dec 2015Allowed
Kalam and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 12 CAL CK 0034
Representation of the People Act, 1951 - Section 100