High Courts09 Oct 2015Dismissed
Phalguni Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2015) 10 CAL CK 0034
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 8 of 53
High Courts09 Oct 2015
Arindam Investments Private Limited and Others Vs A.I. Champdany Industries Limited
Calcutta High Court · (2015) 10 CAL CK 0031
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Constitution of India, 1950 - Article 136, 226Limitation Act, 1963 - Section 15
High Courts08 Oct 2015
Dinesh Kumar Vs State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428, 446Penal Code, 1860 (IPC) - Section 279, 299, 300, 304, 326
High Courts07 Oct 2015
Pilani Investment and Industries Corporation Limited Vs Steel Authority of India Limited
Calcutta High Court · (2015) 10 CAL CK 0045
Calcutta Municipal Corporation Act, 1980 - Section 171, 171(4), 193, 231Civil Procedure Code, 1908 (CPC) - Order 2 Rule 4, 10Suits Valuation Act, 1887 - Section 8
High Courts07 Oct 2015Dismissed
Dipanwita Roy Vs State of West Bengal and Others
Calcutta High Court · (2015) 10 CAL CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1), 397(3), 401, 482Penal Code, 1860 (IPC) - Section 403, 406, 498A
High Courts07 Oct 2015Allowed
Prasanta Kumar Ray Mukherjee and Others Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0043
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 207, 227, 239, 482
High Courts07 Oct 2015
Mousumi Basak Vs Somnath Basak
Calcutta High Court · (2015) 10 CAL CK 0041
Civil Procedure Code, 1908 (CPC) - Section 11, 25Evidence Act, 1872 - Section 106Hindu Marriage Act, 1955 - Section 11, 13, 21, 24, 9
High Courts07 Oct 2015Partly Allowed
Basanti Ghosh and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 10 CAL CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 178(c), 179, 180Penal Code, 1860 (IPC) - Section 406, 498, 498A
High Courts06 Oct 2015
Nirmal Roy Vs State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 100, 313Evidence Act, 1872 - Section 114(g)Penal Code, 1860 (IPC) - Section 489C
High Courts06 Oct 2015Partly Allowed
Mustafa Mondal and Others Vs State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428, 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 (b), 20(b), 20(b)(ii)(c), 20(c), 29
High Courts05 Oct 2015Disposed Off
Shib Shankar Das Vs State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357A, 446Penal Code, 1860 (IPC) - Section 304, 326, 34
High Courts05 Oct 2015Dismissed
Council of Architecture and Others Vs Mala Mukherjee and Others
Calcutta High Court · AIR 2015 Cal 360
Architects Act, 1972 - Section 10, 14, 15, 17, 2(b)
High Courts01 Oct 2015Dismissed
Nabarun Vs The State of West Bengal
Calcutta High Court · (2016) CriLJ 49
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(b), 50
High Courts01 Oct 2015Disposed off
Mir Jamaluddin Vs Najera Hossain
Calcutta High Court · (2015) 10 CAL CK 0007
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, Order 41 Rule 5(3)
High Courts01 Oct 2015Dismissed
Amiya Sarkar Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0006
Penal Code, 1860 (IPC) - Section 304, 325, 326, 34
High Courts01 Oct 2015Dismissed
Raju Vs Tobrej and Others
Calcutta High Court · (2015) 10 CAL CK 0005
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438, 439, 439(2)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 34
High Courts01 Oct 2015Partly Allowed
Naidu Sk Vs The State of West Bengal
Calcutta High Court · (2015) 10 CAL CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 102, 164, 293, 311, 313Evidence Act, 1872 - Section 165, 25Penal Code, 1860 (IPC) - Section 489B, 489C
High Courts01 Oct 2015Dismissed
Nripanka Shekhar Das and Others Vs Mitali Guha and Others
Calcutta High Court · (2015) 4 CALLT 143
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1, 151Constitution of India, 1950 - Article 215, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts30 Sept 2015
ESBI HI-FLEX Pvt. Ltd. and Others Vs Vulkan Technologies Pvt. Ltd.
Calcutta High Court · (2015) 09 CAL CK 0077
High Courts30 Sept 2015Allowed
Omevati Devi Agarwal Vs C.E.S.C. Limited and Others
Calcutta High Court · AIR 2015 Cal 382
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Electricity Act, 2003 - Section 125, 126, 127, 127(1)Limitation Act, 1963 - Section 10, 11, 12, 13, 14