Criminal Procedure Code, 1973 (CrPC) - Section 156, 157, 157(1), 161, 161(1)Foreigners Act, 1946 - Section 14A(b), 14BPenal Code, 1860 (IPC) - Section 467, 468, 471

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High Courts23 Sept 2015Disposed off

Albinus Minz and Others Vs State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 307, 320, 324, 326, 34

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High Courts23 Sept 2015Allowed

Nanda Tudu Vs State of West Bengal

Calcutta High Court · (2015) 4 CALLT 334

Criminal Procedure Code, 1973 (CrPC) - Section 197, 212 (2), 313Penal Code, 1860 (IPC) - Section 409West Bengal Panchayat Act, 1973 - Section 191, 192A, 32, 34, 35

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High Courts23 Sept 2015

Dipti Paik and Others Vs Jogesh Chandra Roy and Others

Calcutta High Court · (2016) 1 CALLT 29

Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 90

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High Courts23 Sept 2015

Kwality Ice Cream India Ltd. Vs Kalpana Sadhkhan and Others

Calcutta High Court · (2016) 1 CALLT 200

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17

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High Courts23 Sept 2015

Lalit Kumar Bagla and Others Vs Rajiv Kumar Poddar and Others

Calcutta High Court · (2015) 09 CAL CK 0015

Bengal General Clauses Act, 1899 - Section 8Calcutta Thika and Other Tenancies and Lands (Acquisition and Regulation) Act, 1981 - Section 3(8)Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981 - Section 6

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High Courts22 Sept 2015Dismissed

Rakesh Kumar Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0047

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 106, 4Penal Code, 1860 (IPC) - Section 120B, 489B, 489-B, 489C

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High Courts22 Sept 2015

Saktipada Bouri Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0046

Constitution of India, 1950 - Article 21(3)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 21, 403, 409

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High Courts22 Sept 2015Allowed

Elai and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 09 CAL CK 0045

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 21(c)

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High Courts22 Sept 2015Dismissed

Kalimuddin Mia and Others Vs The State of West Bengal

Calcutta High Court · (2016) CriLJ 103

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 35, 41, 42, 50

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High Courts22 Sept 2015Disposed off

Renuka Panda Vs Ram Krishna Panda and Others

Calcutta High Court · (2015) 09 CAL CK 0003

Civil Procedure Code, 1908 (CPC) - Section 151, 24Constitution of India, 1950 - Article 227Family Courts Act, 1984 - Section 7, 8

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High Courts21 Sept 2015Dismissed

Housing Development Finance Corporation Limited (HDFC Ltd.) and Others Vs Dorjee Dolma Bhutia and Others

Calcutta High Court · (2016) 1 BC 581 : (2015) 4 CALLT 108

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 34(1)

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High Courts21 Sept 2015Dismissed

Supriya Banerjee Vs Moumita Banerjee

Calcutta High Court · (2015) 09 CAL CK 0022

Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 106Hindu Marriage Act, 1955 - Section 13, 24

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High Courts18 Sept 2015Dismissed

The Chief Engineer and Others Vs Surendra Infrastructure (P) Limited and Others

Calcutta High Court · (2016) 1 ARBLR 432

Arbitration Act, 1940 - Section 17, 39, 39(1), 39(2), 41Arbitration and Conciliation Act, 1996 - Section 11, 11(4), 11(5), 11(6), 11(8)Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 9 Rule 13, 100, 104

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High Courts18 Sept 2015Allowed

Anupam Majhi Vs Minu Majhi (Halder)

Calcutta High Court · (2015) 09 CAL CK 0043

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Hindu Marriage Act, 1955 - Section 13, 13(1), 13(B)

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High Courts18 Sept 2015Dismissed

J.S. Chandhok (Developers) Pvt. Ltd. Vs J. Sen and Sons Pvt. Ltd.

Calcutta High Court · (2015) 09 CAL CK 0039

Transfer of Property Act, 1882 - Section 108, 108(j), 108(m), 111(e), 114West Bengal Premises Tenancy Act, 1956 - Section 14, 16, 16(1), 5West Bengal Premises Tenancy Act, 1997 - Section 13(2), 2(ii), 26, 26(1), 26(2)

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High Courts17 Sept 2015Dismissed

Charanjit Sen Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0065

Criminal Procedure Code, 1973 (CrPC) - Section 161, 174, 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 300, 302, 304

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