High Courts30 Sept 2015Allowed
Sweta Singh and Others Vs All India Medical Council of India and Others
Calcutta High Court · (2016) 1 CALLT 65
Employees State Insurance Act, 1948 - Section 59B
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 9 of 53
High Courts30 Sept 2015Dismissed
Bharat Coking Coal Ltd. Vs Turner Morrison Ltd. and Others
Calcutta High Court · (2015) 09 CAL CK 0030
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), 151Transfer of Property Act, 1882 - Section 106
High Courts30 Sept 2015Disposed off
Radha Kanta Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2015) 09 CAL CK 0021
Penal Code, 1860 (IPC) - Section 465, 468, 471West Bengal College Teachers (Security of Service) Act, 1975 - Section 5, 9(1), 9(1)(V), 9(1)(VI), 9(1)(VII)
High Courts30 Sept 2015Dismissed
Bonomali Mondal and Others Vs The State of West Bengal
Calcutta High Court · (2015) 09 CAL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 161, 212, 215, 226, 464Evidence Act, 1872 - Section 103, 114, 114(g)Penal Code, 1860 (IPC) - Section 304, 326, 34
High Courts29 Sept 2015Allowed
Devshar Fashion Private Limited Vs State Bank of India and Others
Calcutta High Court · (2015) 09 CAL CK 0076
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6, Order 18 Rule 4Evidence Act, 1872 - Section 63, 63(1), 65, 65(c), 65(f)
High Courts29 Sept 2015
The Executive Engineer (A.I.) Jalpaiguri/Agri/Irrigation Division Vs Dhairyadhar Ghosh and Others
Calcutta High Court · (2015) 09 CAL CK 0072
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 26 Rule 9, Order 41 Rule 11, 151, 152
High Courts29 Sept 2015Allowed
Bengal India Global Infrastructure Ltd. Vs Chaitainya Alloys Pvt. Ltd. and Others
Calcutta High Court · (2015) 09 CAL CK 0029
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13 (4)(d), 13(4), 34, 35
High Courts29 Sept 2015
Haraprasad Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2015) 09 CAL CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 192, 200, 202, 202(2), 340(1)Penal Code, 1860 (IPC) - Section 109, 120B, 193, 195, 201
High Courts28 Sept 2015
Rakesh Kumar Das Vs Kakali Mazumdar
Calcutta High Court · (2015) 4 CALLT 241 : (2016) 1 DMC 497 : (2016) 1 WBLR 716
Evidence Act, 1872 - Section 114(g)Hindu Marriage Act, 1955 - Section 9
High Courts28 Sept 2015Dismissed
M. Ganeshan Vs The Managing Director, ANIIDCO Ltd. and Others
Calcutta High Court · (2015) 09 CAL CK 0018
Constitution of India, 1950 - Article 14, 16, 39(d)
High Courts28 Sept 2015Dismissed
Ganapathy Vs The State
Calcutta High Court · (2015) 4 CALLT 228
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 118, 134, 162(1)Penal Code, 1860 (IPC) - Section 302
High Courts28 Sept 2015Allowed
Silvidasan Vs Anthony Ammal
Calcutta High Court · (2015) 09 CAL CK 0016
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 8 Rule 5Divorce Act, 1869 - Section 10(1)(IX), 10(1)(X), 10(IX)Evidence Act, 1872 - Section 134, 58
High Courts24 Sept 2015Dismissed
Prasanta Chowdhury Vs The State of West Bengal and Others
Calcutta High Court · (2016) AIR (Cal) 98
Registration Act, 1908 - Section 35, 35(3)(b), 35(3)(c), 58, 59
High Courts24 Sept 2015Disposed off
Hahnemann Laboratory Ltd. and Others Vs Allahabad Bank and Others
Calcutta High Court · (2015) 09 CAL CK 0028
Civil Procedure Code, 1908 (CPC) - Section 20Constitution of India, 1950 - Article 226, 226 (1), 32
High Courts24 Sept 2015Disposed off
Dinesh Mehta Vs Shantilal Mehta
Calcutta High Court · (2015) 09 CAL CK 0027
Civil Procedure Code, 1908 (CPC) - Section 151Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Sept 2015Allowed
Fast Flow Dealcom Pvt. Ltd. Vs Grace Colonizers Pvt. Ltd.
Calcutta High Court · (2015) 09 CAL CK 0026
Civil Procedure Code, 1908 (CPC) - Section 151, 24Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Sept 2015Allowed
Rooprekha Sales Pvt. Ltd. Vs Navkar Buildwell Pvt. Ltd.
Calcutta High Court · (2015) 09 CAL CK 0025
Civil Procedure Code, 1908 (CPC) - Section 151, 24Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Sept 2015Dismissed
Rivu Dutta Vs The State of West Bengal and Others
Calcutta High Court · (2015) 09 CAL CK 0024
Constitution of India, 1950 - Article 14, 16(1), 226, 309
High Courts24 Sept 2015
Ranatish Saha Vs Soma Saha and Others
Calcutta High Court · (2015) 4 CALLT 641 : (2016) 1 WBLR 705
Evidence Act, 1872 - Section 112, 114Family Courts Act, 1984 - Section 13Hindu Marriage Act, 1955 - Section 13(1)
High Courts23 Sept 2015Disposed off
Juthika Rani Mondal (Das) and Others Vs State of West Bengal and Others
Calcutta High Court · (2016) 148 FLR 109 : (2015) 4 LLN 82
Constitution of India, 1950 - Article 141