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COURT ARCHIVE

Calcutta High Court judgments, 2015

1,046 judgments · page 11 of 53

High Courts11 Sept 2015Dismissed

Union of India and Others Vs Lakhan Singh

Calcutta High Court · (2015) 5 CHN 270

Border Security Force Act, 1968 - Section 16(d), 22(e), 80Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 307, 326, 353, 447, 506
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High Courts10 Sept 2015

Sunil Dhak Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 309, 311, 313, 357A, 391Motor Vehicles Act, 1988 - Section 163A, 166Penal Code, 1860 (IPC) - Section 304
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High Courts09 Sept 2015Disposed off

Nanda Roy and Others Vs Gynanidhi Trust and Others

Calcutta High Court · (2015) 4 CALLT 199

Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 10, Order 39 Rule 2Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 38, 39
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