COURT ARCHIVE

Calcutta High Court judgments, 2015

1,046 judgments · page 12 of 53

High Courts08 Sept 2015

Sushanta Malik Vs Srei Equipment Finance Limited and Others

Calcutta High Court · AIR 2015 Cal 335 : (2015) 6 ARBLR 485 : (2015) 4 CALLT 40

Arbitration Act, 1940 - Section 2(c), 31(4)Arbitration and Conciliation Act, 1996 - Section 14, 14(2), 2(1)(e), 21, 34City Civil Court Act, 1953 - Section 15, 21, 5, 5(2)

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High Courts07 Sept 2015Dismissed

Biswanath Dolui Vs Tinkari Dolui

Calcutta High Court · (2015) 5 CHN 664

West Bengal Land Reforms Act, 1955 - Section 14, 8, 9

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High Courts07 Sept 2015

Kartick Chakraborty and Others Vs Barun Seal and Others

Calcutta High Court · (2016) 1 WBLR 546

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) - Section 144(2)

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High Courts04 Sept 2015Disposed off

Indrajit Roy Vs Bank of Baroda and Others

Calcutta High Court · (2015) 09 CAL CK 0052

Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(12)

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High Courts04 Sept 2015Disposed off

ICI India Ltd. Vs First Industrial Tribunal and Others

Calcutta High Court · (2015) 147 FLR 742 : (2016) 1 LLN 351

Constitution of India, 1950 - Article 21, 311Industrial Disputes Act, 1947 - Section 11A

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High Courts04 Sept 2015Dismissed

Raju Das and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 09 CAL CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 323, 34, 427, 447, 506

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High Courts04 Sept 2015Partly Allowed

Bappa Malik Vs The State of West Bengal

Calcutta High Court · (2016) CriLJ 95

Penal Code, 1860 (IPC) - Section 304, 428, 447, 448, 457

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High Courts04 Sept 2015Dismissed

Rahim Sk. Vs The State of West Bengal and Others

Calcutta High Court · (2015) 09 CAL CK 0005

Industrial Disputes Act, 1947 - Section 32(2)(b), 33(1)

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High Courts04 Sept 2015

Shyam Burlap Company Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2015) 281 CTR 458 : (2016) 380 ITR 151 : (2015) 234 TAXMAN 831

Income Tax Act, 1961 - Section 24, 260A

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High Courts04 Sept 2015

Rajim Sk. and Others Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 100(2), 292, 293, 313, 446Evidence Act, 1872 - Section 4Penal Code, 1860 (IPC) - Section 489B, 489-B, 489C

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High Courts03 Sept 2015Dismissed

K. Hydroos Vs P.K. Hassan Ali

Calcutta High Court · (2015) 09 CAL CK 0006

Limitation Act, 1963 - Section 5

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High Courts01 Sept 2015Disposed off

Seth Soorajmul Jalan Trust Vs Tolaram Jalan and Others

Calcutta High Court · (2015) 4 CALLT 1

Civil Procedure Code, 1908 (CPC) - Section 92(1)Hindu Succession Act, 1956 - Section 14Trusts Act, 1882 - Section 70, 71, 73, 74, 75

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High Courts01 Sept 2015Dismissed

Sabita Beng and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 09 CAL CK 0009

Constitution of India, 1950 - Article 14, 226

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High Courts01 Sept 2015Allowed

Biswajit Roy Vs The State of West Bengal

Calcutta High Court · (2015) 4 CALLT 120

Criminal Procedure Code, 1973 (CrPC) - Section 164, 235(1), 313Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34

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High Courts01 Sept 2015Allowed

Allauddin Khan Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 100, 313, 313(1)(b), 386Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)(c), 35, 41, 42

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High Courts31 Aug 2015

Shyamal Sircar and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 401

Constitution of India, 1950 - Article 226, 300ALand Acquisition Act, 1894 - Section 17(4), 4, 6Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 3(1)(o)

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High Courts31 Aug 2015Allowed