High Courts04 Jan 1918
Joyenullah Bepari (Mandal) and Moniruddin Sheikh Vs Emperor
Calcutta High Court · 46 Ind. Cas. 158
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 27 of 27
High Courts04 Jan 1918
Gajadhar Prasad Singh and Another Vs Sheo Nandan Prosad Singh and Others
Calcutta High Court · 51 Ind. Cas. 115
High Courts04 Jan 1918
Ohiduddin Choudhury and Others Vs Emperor
Calcutta High Court · 44 Ind. Cas. 122
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(2)
High Courts04 Jan 1918
Jugalpada Dutt Vs Ganesh Chandra Pal and Others
Calcutta High Court · AIR 1919 Cal 507 : 44 Ind. Cas. 168
Provincial Insolvency Act, 1920 — Section 36
High Courts04 Jan 1918
Nawab Syed Mazaffar Ali Khan, President of the Endowed Committee of Basaut Ali Khan''s Estate Vs The Secretary of State for India in Council and Another
Calcutta High Court · 44 Ind. Cas. 1
Letters Patent Act, 1865 — Clause 15
High Courts03 Jan 1918
The Bengal Provident and Insurance Company Ltd. Vs Kamini Kumar Choudhury
Calcutta High Court · AIR 1919 Cal 1014 : 44 Ind. Cas. 694
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
High Courts02 Jan 1918
In Re: Balu Brindaban Chandra Das, A. Mukhtear
Calcutta High Court · 43 Ind. Cas. 819
Legal Practitioners Act, 1879 — Section 14
High Courts02 Jan 1918Dismissed
Raghunath Lal and Another Vs The King-Emperor
Calcutta High Court · (1918) 01 CAL CK 0007