High Courts15 Jan 1918
Raghunath Banga Vs Karunanidhan Singha and Others
Calcutta High Court · (1918) 01 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 26 of 27
High Courts14 Jan 1918
Prasanna Deb Raikat Vs Darpa Narayan Singh and Another
Calcutta High Court · AIR 1919 Cal 458(1) : 44 Ind. Cas. 145
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3
High Courts14 Jan 1918
Emperor Vs Kabili Katoni
Calcutta High Court · 47 Ind. Cas. 811
Criminal Procedure Code, 1898 (CrPC) — Section 337, 374
High Courts11 Jan 1918
Hazra Sardar and Others Vs Kunja Behari Nag Choudhury
Calcutta High Court · AIR 1919 Cal 525 : 44 Ind. Cas. 161
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 97
High Courts11 Jan 1918
Sheikh Jahadali and Others Vs Srimati Ajimannessa Bibi and Sheikh Rajabali and Others
Calcutta High Court · 44 Ind. Cas. 18
High Courts11 Jan 1918
Sarada Charan Basar and Others Vs Juro Ram Mandal
Calcutta High Court · 44 Ind. Cas. 473
Bengal Tenancy Act, 1885 — Section 66
High Courts10 Jan 1918
Manjanali Debi Vs Kailash Nath Mitra, on his death his heir and Legal Representative Gour Sundar Mitra and Others
Calcutta High Court · AIR 1919 Cal 523(2) : 44 Ind. Cas. 24
High Courts10 Jan 1918
Baranashibasi Mukerjee and Others Vs Hari Krishna Shaha and Others
Calcutta High Court · AIR 1919 Cal 523(1) : 44 Ind. Cas. 32
Bengal Cess Act, 1880 — Section 54, 56
High Courts09 Jan 1918
Emperor Vs Rajendra Roy
Calcutta High Court · 47 Ind. Cas. 64
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 210
High Courts09 Jan 1918
Purna Chandra Halder and Others Vs Kunja Behari Halder and Others
Calcutta High Court · AIR 1919 Cal 1030 : 46 Ind. Cas. 477
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Jan 1918
Basiruddin Thanadar Vs Mokima Bibi and Others
Calcutta High Court · 44 Ind. Cas. 915
Provincial Insolvency Act, 1920 — Section 36
High Courts08 Jan 1918
Durga Prasad Jana Vs Dinabandhu Jana and Others Dinabandhu Jana Vs Durga Prasad Jana and Others
Calcutta High Court · 44 Ind. Cas. 279
Specific Relief Act, 1877 — Section 21
High Courts08 Jan 1918Dismissed
Elias Meyer Vs Manoranjan Bagchi and Others
Calcutta High Court · (1918) 01 CAL CK 0009
High Courts07 Jan 1918
Harendra Chandra Lahiri Vs Basanta Kumar Maitra and Others
Calcutta High Court · 43 Ind. Cas. 991
Succession Act, 1925 — Section 111, 82
High Courts07 Jan 1918
Abdul Karim Vs Meherunessa and Others
Calcutta High Court · AIR 1919 Cal 1043 : 45 Ind. Cas. 33
High Courts07 Jan 1918
Gopi Nath Mondal Vs Ashutosh Ghose, Receiver to the Estate of Nilratan Mondal and Others
Calcutta High Court · AIR 1919 Cal 498 : 44 Ind. Cas. 1003
High Courts04 Jan 1918
Abdur Rahaman and Another Vs Amir Sharif and Others and Amir Ali Miya
Calcutta High Court · 44 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11, Order 38 Rule 9, 102
High Courts04 Jan 1918
Azizur Rahman and Others Vs Amin Sharif and Others
Calcutta High Court · (1918) 01 CAL CK 0044