High Courts31 Jan 1918
Baliram Koch Vs Sabha Sheikh
Calcutta High Court · 44 Ind. Cas. 516
Limitation Act, 1908 — Section 20(1)
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 24 of 27
High Courts31 Jan 1918
Probodh Chandra Mitra Vs Indra Chandra Chaule
Calcutta High Court · 44 Ind. Cas. 925
High Courts30 Jan 1918
Lakshmi Narayan Roy and Others Vs The Secretary of State for India in Council
Calcutta High Court · 44 Ind. Cas. 497a
Bengal Tenancy Act, 1885 — Section 74
High Courts30 Jan 1918
Ambika Charan Chakravarti and Another Vs Sarat Chandra Basu and Others
Calcutta High Court · 45 Ind. Cas. 913
High Courts30 Jan 1918
Haridas Dey Vs Kailash Chandra Bose and Others
Calcutta High Court · 44 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts29 Jan 1918
Elahi Baksha Kazi Vs Emperor
Calcutta High Court · 45 Ind. Cas. 258
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 18 Rule 6Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 109, 467, 471
High Courts28 Jan 1918
Gnanendra Kumar Rai Chowdhury Vs Sree Sree Shayama Sunder Jen and Others
Calcutta High Court · 44 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 17(2)
High Courts28 Jan 1918
Nando Lal Ganguli Vs Khetra Mohan Ghose
Calcutta High Court · 44 Ind. Cas. 331
Calcutta Improvement Act, 1911 — Section 70Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts28 Jan 1918
Chand Tarafdar Vs Shamsher Fakir
Calcutta High Court · 44 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 16, 350Penal Code, 1860 (IPC) — Section 147, 324
High Courts28 Jan 1918
Gnanendra Kumar Roy Choudry and Others Vs Rishendra Kumar Roy Choudry and Others
Calcutta High Court · (1918) 01 CAL CK 0041
High Courts28 Jan 1918
Srimati Neamatun Nessa Bibi Vs Golam Panchaton Kazi and Others
Calcutta High Court · AIR 1919 Cal 1075 : 45 Ind. Cas. 601
High Courts28 Jan 1918
Khetra Mohan Kundu and Others Vs Jogendra Chandra Kundu
Calcutta High Court · 45 Ind. Cas. 7
High Courts25 Jan 1918
Abinash Chandra Mandal and Others Vs Lokenath Gani
Calcutta High Court · AIR 1919 Cal 465(1) : 44 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts25 Jan 1918
Kamala Kanta Sen Vs Durga Kumar Sen and Others
Calcutta High Court · AIR 1919 Cal 473 : 44 Ind. Cas. 1007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts25 Jan 1918
Panchanan Sen Vs Madhu Sudan Mallik and Others
Calcutta High Court · 44 Ind. Cas. 496
High Courts25 Jan 1918
The Corporation of Calcutta Vs Sreemati Hemangini Dassi and Others
Calcutta High Court · 44 Ind. Cas. 413
Calcutta Municipal Act, 1923 — Section 299, 593, 597(2)
High Courts25 Jan 1918
Rudra Narayan Jana Vs Naba Kumar Das and Others
Calcutta High Court · 44 Ind. Cas. 156
High Courts25 Jan 1918
Srimati Sukumari Debi Vs Kalipada Mukherjee and Others Kalipada Mukherjee and Anrs. Vs Srimati Sukumari Debi and Others
Calcutta High Court · 45 Ind. Cas. 13
High Courts25 Jan 1918
Makunda Lal Kundu and Others Vs Priya Nath Moitra
Calcutta High Court · AIR 1919 Cal 1082 : 45 Ind. Cas. 657