High Courts25 Feb 1918
Prafulla Nath Tagore and Others Vs Shital Khan and Others
Calcutta High Court · AIR 1919 Cal 898 : 47 Ind. Cas. 97
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 22 of 27
High Courts25 Feb 1918
Jatindra Kumar Das Vs Gagan Chandra Pal
Calcutta High Court · (1919) ILR (Cal) 22
High Courts20 Feb 1918
B.N. Elias and Company (Private) Ltd. Vs Second Industrial Tribunal
Calcutta High Court · (1959) 2 ILR (Cal) 149
Industrial Disputes Act, 1947 — Section 13, 33, 33(1), 33(2), 33AIndustrial Employment (Standing Orders) Act, 1946 — Section 2(iv)Payment of Wages Act, 1936 — Section 2(ii)
High Courts20 Feb 1918
Superintendent and Remembrancer of Legal Affairs Vs Mozam Molla and Others
Calcutta High Court · 48 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 100, 96Penal Code, 1860 (IPC) — Section 147, 353
High Courts20 Feb 1918Dismissed
Legal Remembrancer Vs Mozam Molla
Calcutta High Court · (1918) 02 CAL CK 0008
High Courts19 Feb 1918
Bepin Behari Sen Vs Krishna Behari Sen
Calcutta High Court · 45 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, Order 21 Rule 19, 151
High Courts18 Feb 1918Dismissed
Satish Chandra Sarkar and Others Vs Brojogopal Dutta and Others
Calcutta High Court · (1918) 02 CAL CK 0037
High Courts14 Feb 1918
Gendu Nasya and Others Vs Sadi Bania alias Sadi Saha and Others
Calcutta High Court · 44 Ind. Cas. 983
High Courts13 Feb 1918
Emperor Vs Asgar Mandal and Others
Calcutta High Court · 48 Ind. Cas. 500
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 148, 326
High Courts13 Feb 1918
Khetra Nath Mandal and Others Vs Mahomed Alla Rakha and Others
Calcutta High Court · AIR 1919 Cal 616 : 45 Ind. Cas. 921
High Courts12 Feb 1918
Kandarpa Naran Mandal Vs Sridhar Roy and Others
Calcutta High Court · 44 Ind. Cas. 518
High Courts11 Feb 1918
Lalu Sardar and Others Vs Ohedali Mrioha
Calcutta High Court · AIR 1919 Cal 1035(1) : 45 Ind. Cas. 15
High Courts11 Feb 1918
Parsuram Mahajan Vs Bhal Chandra Shaha and Others
Calcutta High Court · AIR 1919 Cal 980(1) : 44 Ind. Cas. 719
High Courts11 Feb 1918
Rani Anhayeswari Debi Vs Hatu Shiekh and Another
Calcutta High Court · AIR 1919 Cal 1065(2) : 45 Ind. Cas. 645
High Courts11 Feb 1918
Brojendra Nath Mitra Vs Arman Sheikh
Calcutta High Court · 44 Ind. Cas. 977
Bengal Tenancy Act, 1885 — Section 66(2)
High Courts11 Feb 1918
Srimati Jashoda Dasee Vs Upendra Nath Hazra
Calcutta High Court · 44 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Feb 1918
Madhusudan Gope Vs Behari Lall Gope and Another
Calcutta High Court · 44 Ind. Cas. 881
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25Civil Procedure Code, 1908 (CPC) — Section 24
High Courts08 Feb 1918
Firm Bhudar Mal-Ram Chandra Marwari Vs Sew Narayan Marwari
Calcutta High Court · 44 Ind. Cas. 669
Calcutta Municipal Act, 1923 — Section 171, 228Contract Act, 1872 — Section 69, 70
High Courts08 Feb 1918
The East Indian Railway Co. Vs Kanak Behary Haldar
Calcutta High Court · 44 Ind. Cas. 691
Railways Act, 1890 — Section 76