High Courts07 Mar 1918
A.C. Tops Vs Emperor
Calcutta High Court · AIR 1919 Cal 444 : (1919) ILR (Cal) 31 : 49 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 526Extradition Act, 1903 — Section 3(1)
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 21 of 27
High Courts07 Mar 1918
Shyamdas Roy Chowdhury and Others Vs Radhika Prosad Chatterjee and Others and Srimati Panch Kauri Debi and Others
Calcutta High Court · 47 Ind. Cas. 853
Transfer of Property Act, 1882 — Section 38
High Courts06 Mar 1918
Leon Saubolle Vs K.V. Seyne and Brothers and Others
Calcutta High Court · AIR 1919 Cal 677(2) : 50 Ind. Cas. 476
Contract Act, 1872 — Section 108, 178
High Courts05 Mar 1918
Sachi Prasad Mukherjee Vs Amarnath Roy Chowdhuri
Calcutta High Court · (1919) ILR (Cal) 103
Limitation Act, 1963 — Section 23, 26
High Courts05 Mar 1918
Purna Chandra Pal Vs Barada Prosanna Bhattacharjya
Calcutta High Court · AIR 1919 Cal 634 : (1919) ILR (Cal) 111
Transfer of Property Act, 1882 — Section 95
High Courts05 Mar 1918
Saohi Prasad Mukherjee Vs Amar Nath Rai Chowdhury and Others
Calcutta High Court · 45 Ind. Cas. 864
High Courts05 Mar 1918
Purna Chandra Pal and Others Vs Barada Prasunna Bhattacharjee
Calcutta High Court · 45 Ind. Cas. 783
High Courts05 Mar 1918
Lelong (Jumea) Vs Rajani Kanta Chowdhury
Calcutta High Court · AIR 1919 Cal 903(1) : 46 Ind. Cas. 417
High Courts04 Mar 1918
Sheik Samir Vs Sheik Syed Ali and Others
Calcutta High Court · 47 Ind. Cas. 138
High Courts04 Mar 1918
Umesh Chandra Roy Vs Akrur Chandra Sikdar
Calcutta High Court · AIR 1919 Cal 253(2) : (1919) ILR (Cal) 25 : 50 Ind. Cas. 15
High Courts01 Mar 1918
Ramesh Chandra Sen Vs Aijuddi Sheikh and Others
Calcutta High Court · 46 Ind. Cas. 719
High Courts28 Feb 1918
In Re: Surendra Chandra Ghose
Calcutta High Court · 49 Ind. Cas. 454
Calcutta Municipal Act, 1923 — Section 37, 37(3)Specific Relief Act, 1877 — Section 45, 45(a)
High Courts27 Feb 1918
Babu Ram Dheng and Others Vs Upendra Nath Koley and Others
Calcutta High Court · 44 Ind. Cas. 922
Bengal Tenancy Act, 1885 — Section 22(2), 85(1)
High Courts25 Feb 1918
Sultan Ahmad Vs Abdul Gani
Calcutta High Court · (1919) ILR (Cal) 13
Religious Endowments Act, 1863 — Section 3, 7
High Courts25 Feb 1918
Jotindra Kumar Dass Vs Gagan Chandra Pal and Others
Calcutta High Court · AIR 1919 Cal 677(1) : 45 Ind. Cas. 903
High Courts25 Feb 1918
Srimutty Jamila Khatun Vs Abdul Jalil Meah and Another
Calcutta High Court · 49 Ind. Cas. 799
Criminal Procedure Code, 1898 (CrPC) — Section 92
High Courts25 Feb 1918
Hari Bhusan Datta Vs Manmatha Nath Datta and Others
Calcutta High Court · AIR 1919 Cal 197 : 51 Ind. Cas. 76
Succession Act, 1865 — Section 197
High Courts25 Feb 1918
Pramotha Nath Saha Vs Rani Sashimukhi Debi and Others
Calcutta High Court · AIR 1919 Cal 1052 : 45 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3