High Courts23 Mar 1918
Sitikanta Roy and Others Vs Bipradas Charan and Others
Calcutta High Court · 46 Ind. Cas. 485
Bengal Tenancy Act, 1885 — Section 19
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 19 of 27
High Courts23 Mar 1918
Shoshi Lal Das Vs The Secretary of State for India
Calcutta High Court · 46 Ind. Cas. 138
Calcutta Municipal Act, 1899 — Section 557(b)
High Courts23 Mar 1918
In Re: Reference Under Rule 1 Order 46, C.P.C.
Calcutta High Court · 76 Ind. Cas. 353
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts23 Mar 1918
Dhrupad Chandra Koley and Others Vs Harinath Singha Roy
Calcutta High Court · 45 Ind. Cas. 660
High Courts23 Mar 1918
Rai Bahadur Mani Lal Nahar Vs Mowdad Rahaman
Calcutta High Court · AIR 1919 Cal 935 : 48 Ind. Cas. 736
Specific Relief Act, 1877 — Section 45
High Courts23 Mar 1918
Kalamua Khadim Vs Amir Ali Khalifa and Mahmod Sayad
Calcutta High Court · 45 Ind. Cas. 917
High Courts22 Mar 1918
Bejoy Krishna Mukerjee and Others Vs Jibon Krishna Ganguly and Others
Calcutta High Court · AIR 1919 Cal 1017 : 46 Ind. Cas. 333
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts22 Mar 1918
Monmohan Panday and Others Vs Bidhu Bhusan Ray Chowdhury and Others
Calcutta High Court · 48 Ind. Cas. 309
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4
High Courts21 Mar 1918
Khitish Chandra Banerjee and Others Vs Thakomani Debi and Another
Calcutta High Court · AIR 1919 Cal 623 : 46 Ind. Cas. 458
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 90
High Courts21 Mar 1918
Balmukund Ruia Vs Bissendoyal
Calcutta High Court · AIR 1919 Cal 189 : (1919) ILR (Cal) 48 : 50 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 11, 128(2)(e)
High Courts21 Mar 1918
Surendra Nath Saha Vs Bola Ram Poddar and Another
Calcutta High Court · AIR 1919 Cal 1095 : 45 Ind. Cas. 699
High Courts20 Mar 1918
Mohim Chandra Pal and Others Vs Maharaja Sir Pradyat Kumar Tagore and Another
Calcutta High Court · 45 Ind. Cas. 651
High Courts20 Mar 1918
Darpanarain Sarkar and Others Vs Girish Chandra Das and Others
Calcutta High Court · 46 Ind. Cas. 351
Bengal Tenancy Act, 1885 — Section 66
High Courts20 Mar 1918
Rudra Nath Roy and Others Vs Joy Chand Kaibartna (Das) and Others
Calcutta High Court · 46 Ind. Cas. 280
High Courts19 Mar 1918
Giridhari Lal Serowgi Vs Syed Altaf Ali Chowdhury and Others
Calcutta High Court · 46 Ind. Cas. 564
High Courts19 Mar 1918
Hon''ble Sir Maharaja Manindra Chandra Nandi Bahadur Vs Kumar Sarabindu Ray and Others
Calcutta High Court · AIR 1919 Cal 672 : 45 Ind. Cas. 408
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 47
High Courts19 Mar 1918
In Re: Amulyadhan Addy
Calcutta High Court · (1919) ILR (Cal) 132 : 50 Ind. Cas. 307
Municipal Consolidation Act, 1876, — Section 117
High Courts18 Mar 1918
Narendra Nath Mitter Vs Rai Radha Charan Pal Bahadur
Calcutta High Court · 48 Ind. Cas. 314
Specific Relief Act, 1877 — Section 45
High Courts18 Mar 1918
Narendra Nath Mitter Vs Radha Charan Pal
Calcutta High Court · AIR 1919 Cal 637 : (1919) ILR (Cal) 119
Specific Relief Act, 1877 — Section 45
High Courts18 Mar 1918
Radhamohan Rai and Others Vs Naimuddi Molla and Others
Calcutta High Court · 45 Ind. Cas. 845