High Courts15 Mar 1918
The Port Canning and Land Improvement Co., Limited Vs Nayan Chandra Paramanik Srimanta Bharosha and Others Vs Sarif Mollah
Calcutta High Court · AIR 1919 Cal 1044 : 45 Ind. Cas. 234
Bengal Tenancy Act, 1885 — Section 46
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 20 of 27
High Courts15 Mar 1918
Gopal Mandal Vs Tapai Sankhari and Another
Calcutta High Court · AIR 1919 Cal 691 : 45 Ind. Cas. 545
High Courts15 Mar 1918
Gopal Mondal Vs Tapai Sankhari
Calcutta High Court · (1919) ILR (Cal) 43
Bengal Tenancy Act, 1885 — Section 113, 183, 49
High Courts15 Mar 1918
Taimuddi Bepari and Another Vs Sheikh Lakpat Bepari
Calcutta High Court · AIR 1919 Cal 1005 : 45 Ind. Cas. 212
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Mar 1918
Latifan Mian Vs Musammat Moorti Janana
Calcutta High Court · 49 Ind. Cas. 366
Specific Relief Act, 1877 — Section 42
High Courts14 Mar 1918
Brojonath Sarma Vs Maheswar Gahani and Others
Calcutta High Court · 46 Ind. Cas. 100
High Courts14 Mar 1918
Chandra Kumar Roy Chowdhury and Others Vs Aswini Kumar Das and Others
Calcutta High Court · 45 Ind. Cas. 250
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Mar 1918
Mohananda Dutta Chowdhury Vs Baikantha Nath Dutta and Others
Calcutta High Court · 45 Ind. Cas. 872
High Courts14 Mar 1918
Dharani Kanta Lahiri Chowdhuri Vs Ismail Sheikh and Others
Calcutta High Court · 45 Ind. Cas. 221
Bengal Tenancy Act, 1885 — Section 50
High Courts13 Mar 1918
Rani Mina Kumari Saheba Vs Ichamoyee Chowdhurani and Others
Calcutta High Court · 45 Ind. Cas. 747
High Courts12 Mar 1918
Rasik Chandra Mukhopadhya Vs Shyama Kumar Tagore and Others
Calcutta High Court · 46 Ind. Cas. 136
Bengal Tenancy Act, 1885 — Section 105
High Courts12 Mar 1918
Dwarka Nath Dey Chowdhury Vs Sailaja Kanta Mullik
Calcutta High Court · 45 Ind. Cas. 702
High Courts12 Mar 1918
Iswar Chandra Kapali Vs Sheikh Arjan and Another
Calcutta High Court · 45 Ind. Cas. 725
High Courts11 Mar 1918
Sailaja Nath Roy Chaudhury and Others Vs Chandi Charan Laha and Others
Calcutta High Court · 48 Ind. Cas. 552
Bengal Tenancy Act, 1885 — Section 106Court Fees Act, 1870 — Article 17(3)
High Courts11 Mar 1918
Prem Chand Gorai Vs Sonatan Saha alias Sonaulla Saha
Calcutta High Court · 45 Ind. Cas. 268
High Courts08 Mar 1918
Brojendra Nath Bakshi Vs Emperor
Calcutta High Court · 45 Ind. Cas. 275
Stamp Act, 1899 — Section 64
High Courts07 Mar 1918
Protap Chandra Dhar Vs Peary Mohun Dhar and Others
Calcutta High Court · AIR 1919 Cal 1061 : 48 Ind. Cas. 669
Transfer of Property Act, 1882 — Section 60
High Courts07 Mar 1918
Gabinda Chandra Ghose Biswas and Others Vs Nandadulal Sut
Calcutta High Court · 45 Ind. Cas. 317