COURT ARCHIVE

Calcutta High Court judgments, 1918

528 judgments · page 18 of 27

High Courts10 Apr 1918

Kumar Sarat Kumar Roy and Sarat Chandra Mukherjee and Others Vs Sripati Chatterjee and Others Promotho Nath Chatterjee and Others Vs Ram Chandra Chatterjee and Others

Calcutta High Court · 50 Ind. Cas. 119

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts09 Apr 1918

Felani Mondalani Vs Mukunda Lal Mondal and Another

Calcutta High Court · 46 Ind. Cas. 781

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High Courts09 Apr 1918

Amrita Lal Ghose and Another and Nim Taran Naskar Vs Narain Chandra Chakrabarty and Another

Calcutta High Court · 46 Ind. Cas. 395

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High Courts09 Apr 1918

Granade Venkata Ratan Vs The Corporation of Calcutta

Calcutta High Court · (1918) 04 CAL CK 0013

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High Courts08 Apr 1918

Harihar Dutta Tewari and Others Vs Bhim Sanker Dutta Tewari

Calcutta High Court · 46 Ind. Cas. 226

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High Courts08 Apr 1918

Maharajah Bahadur Sir Prodyot Kumar Tagore Vs Bhuban Moyee Dasya and Another

Calcutta High Court · AIR 1919 Cal 1072(1) : 46 Ind. Cas. 1

Bengal Tenancy Act, 1885 — Section 106

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High Courts05 Apr 1918

Srish Chandra Ray and Others Vs Jadunath Kundu and Others

Calcutta High Court · 45 Ind. Cas. 532

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High Courts04 Apr 1918

Secretary of State For India Vs Shib Narain Hajra

Calcutta High Court · (1919) ILR (Cal) 199

Bengal Tenancy Act, 1885 — Section 104HCivil Procedure Code, 1908 (CPC) — Section 80

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High Courts04 Apr 1918

The Secretary of State for India in Council Vs Shib Narain Hazra and Others

Calcutta High Court · AIR 1918 Cal 819 : 47 Ind. Cas. 502

Bengal Tenancy Act, 1885 — Section 104H, 184, 185Limitation Act, 1908 — Section 15(2), 29(b)

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High Courts04 Apr 1918

The Hon''ble Maharaja Ranjit Sinha Vs Abdur Rahim Khan Chowdhury

Calcutta High Court · AIR 1919 Cal 1004(1) : 45 Ind. Cas. 190

Bengal Tenancy Act, 1885 — Section 195, 52

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High Courts04 Apr 1918

Siba Krishna Sinha Sarma and Others Vs Jagat Chandra Talukdar and Others

Calcutta High Court · 45 Ind. Cas. 732

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High Courts04 Apr 1918

Nilmony Chowdhury, Purna Chandra Dutta and Basanta Kumar Nandi Vs Durga Charan Chander and Others

Calcutta High Court · 46 Ind. Cas. 377

Provincial Insolvency Act, 1907 — Section 18(3)

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High Courts04 Apr 1918

Moonshi Shahed Baksh Vs Golam Nabi Khondokar and Others

Calcutta High Court · 47 Ind. Cas. 117

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High Courts03 Apr 1918

Brajendra Kumar Roy Chowdhury and Others Vs Sarajendra Nath Saha and Others

Calcutta High Court · 45 Ind. Cas. 416

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High Courts03 Apr 1918

Amina Khatun Vs Nafar Chandra Pal Chowdhury Srikumar Chatterjee Vs Chandra Bhusan Bhattacharjee

Calcutta High Court · (1918) 04 CAL CK 0054

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High Courts03 Apr 1918

Abdul Majid and Others Vs Khalil (Khalilur in vakalatnama) Rahaman

Calcutta High Court · 46 Ind. Cas. 355

Civil Procedure Code, 1908 (CPC) — Section 66

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High Courts03 Apr 1918

Sainuddin Vs Srimati Latifannessa Bibi and Others

Calcutta High Court · 48 Ind. Cas. 609

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High Courts03 Apr 1918

Peari Lal Das and Others Vs Bepin Behari Das and Others

Calcutta High Court · 45 Ind. Cas. 336

Probate and Administration Act, 1881 — Section 8, 9, 98

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High Courts03 Apr 1918

Sainuddin Vs Latifannessa Bibi

Calcutta High Court · (1919) ILR (Cal) 141

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High Courts23 Mar 1918

Kulak Chandra Das and Others Vs Kula Chandra Das and Others

Calcutta High Court · 46 Ind. Cas. 269

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