High Courts22 Apr 1918
Gosta Behari De and Others Vs Gosta Behari Lumanta and Others
Calcutta High Court · 46 Ind. Cas. 243
Registration Act, 1908 — Section 17
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 17 of 27
High Courts22 Apr 1918
Monindra Mohan Sanyal and Others Vs Emperor
Calcutta High Court · 46 Ind. Cas. 152
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 10
High Courts22 Apr 1918
Manindra Mohan Sanyal Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 215
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 10
High Courts20 Apr 1918
Maharaj Bahadur Singh Vs Mahant Bhagawan Das Shebait of Iswar Raghunath Deb Thakur
Calcutta High Court · 45 Ind. Cas. 781
High Courts19 Apr 1918
Jagan Nath Marwari and Others Vs East Indian Railway Co.
Calcutta High Court · 45 Ind. Cas. 933
High Courts19 Apr 1918
Gobinda Hota Vs Kristapada Singha Babu and Others
Calcutta High Court · 45 Ind. Cas. 929
High Courts18 Apr 1918
Rajlakshmi Dasya Vs Maharaja Bahadur Sir Prodyot Kumar Tagore and Another
Calcutta High Court · 46 Ind. Cas. 184
High Courts18 Apr 1918
Mohendra Nath Bagchi and Others Vs Gour Chandra Ghosh and Others
Calcutta High Court · 46 Ind. Cas. 867
High Courts18 Apr 1918
Purnananda Datta and Others Vs Abinash Chandra Chattoraj and Others
Calcutta High Court · 46 Ind. Cas. 624
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts18 Apr 1918
Jogesh Chandra Banerjee Vs Sarada Kumar Chakravarti and Others
Calcutta High Court · AIR 1919 Cal 127 : 49 Ind. Cas. 834
High Courts16 Apr 1918
Girish Chandra Mitra Vs Giribala Debi and Others
Calcutta High Court · 45 Ind. Cas. 937
High Courts15 Apr 1918
Rajani Kanta Roy Vs Manmatha Nath Nandi and Others
Calcutta High Court · 46 Ind. Cas. 665
Guardians and Wards Act, 1890 — Section 29
High Courts15 Apr 1918
Krishna Gopal Bhowmik and Another and Ichhamayi Debi Vs Hem Chandra Bairagi and Others
Calcutta High Court · 46 Ind. Cas. 908
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts15 Apr 1918
Lakhi Kanta Roy and Others Vs Raj Chandra Saha and Others
Calcutta High Court · AIR 1919 Cal 976 : 46 Ind. Cas. 374
High Courts12 Apr 1918
A.C. Tops Vs Emperor
Calcutta High Court · AIR 1919 Cal 509 : (1919) ILR (Cal) 52 : 50 Ind. Cas. 17
Criminal Procedure Code, 1898 (CrPC) — Section 491English Extradition Act, 1870 — Section 11
High Courts12 Apr 1918Dismissed
Jafarruddin Shaha and Another Vs Brindarani Chaudhdrani and Others
Calcutta High Court · (1918) 04 CAL CK 0039
High Courts11 Apr 1918
Sanchiram De Bahari Vs Sreemutty Hara Priya Thakurani and Others
Calcutta High Court · 45 Ind. Cas. 611
High Courts11 Apr 1918
Jakher Mohamed Mondal and Others Vs Khatir Mohamed Shaikh
Calcutta High Court · 46 Ind. Cas. 264
High Courts11 Apr 1918
Jogendra Nath Mitra Vs Apara Prosad Mukerjee
Calcutta High Court · 45 Ind. Cas. 616
High Courts10 Apr 1918
Girish Chandra Ghose and Others Vs Kishore Mohan Das
Calcutta High Court · 54 Ind. Cas. 5
Evidence Act, 1872 — Section 114