High Courts08 Feb 1918
Gahar Mahammed Sarkar and Others Vs Pitambar Das
Calcutta High Court · 47 Ind. Cas. 868
Penal Code, 1860 (IPC) — Section 186
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 23 of 27
High Courts08 Feb 1918
Sakhiuddin Saha and Others Vs Sonaulla Sarkar and Others
Calcutta High Court · 45 Ind. Cas. 986
Registration Act, 1908 — Section 17(b)Transfer of Property Act, 1882 — Section 54
High Courts08 Feb 1918
Jamila Khatun Chowdhury and Others Vs Srimati Mahamud Khatun Chowdhury
Calcutta High Court · 45 Ind. Cas. 735
High Courts08 Feb 1918
Pulin Behary Roy and Others Vs Abdul Majid and Others
Calcutta High Court · 44 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4
High Courts08 Feb 1918
Abdul Hakim Khan Vs Emperor
Calcutta High Court · AIR 1919 Cal 464 : 44 Ind. Cas. 740
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 465, 467
High Courts07 Feb 1918
Mrs. E.J. Delauney Vs Pranhari Guha, Chandra Kumar Guha and Others
Calcutta High Court · 45 Ind. Cas. 879
High Courts07 Feb 1918
Basanta Kumar Chowdhury Vs Madan Mohun Chowdhury
Calcutta High Court · AIR 1919 Cal 765 : 46 Ind. Cas. 282
Contract Act, 1872 — Section 25
High Courts07 Feb 1918
Anandiram Mandal Vs Goza Kachori and Others
Calcutta High Court · 45 Ind. Cas. 965
Specific Relief Act, 1877 — Section 38, 41
High Courts06 Feb 1918
Maharaja Bahadur Sir Prodyat Kumar Tagore, Kt. and Another Vs Chundra Mohun Sil and Others
Calcutta High Court · AIR 1919 Cal 465(2) : 44 Ind. Cas. 574
Bengal Tenancy Act, 1885 — Section 29
High Courts06 Feb 1918
Srimati Ambalika Dasi and Others Vs Srimati Arpana Dasi and Others
Calcutta High Court · 47 Ind. Cas. 402
High Courts05 Feb 1918
Kali Krishna Chowdhury Vs Tara Prosanna Chongdar
Calcutta High Court · AIR 1919 Cal 716 : 50 Ind. Cas. 304
High Courts05 Feb 1918
Nilmoni De Vs Soorendra Nath Mitra and Others
Calcutta High Court · AIR 1919 Cal 919 : 46 Ind. Cas. 648
Limitation Act, 1963 — Section 22(2)Succession Certificate Act, 1889 — Section 4
High Courts05 Feb 1918
Sonaulla Sarkar Vs Srimati Tula Bibi
Calcutta High Court · 45 Ind. Cas. 203
Specific Relief Act, 1877 — Section 42, 43
High Courts05 Feb 1918Allowed
The Company Vs Sir. Rameshwar Singh
Calcutta High Court · (1918) 02 CAL CK 0011
High Courts04 Feb 1918
Mahamad Jalis and Others Vs The Secretary of State for India in Council
Calcutta High Court · 44 Ind. Cas. 996
High Courts04 Feb 1918
Hon''ble Brojendra Kishore Roy Choudhury Vs Dil Muhmud Sarkar and Others
Calcutta High Court · 44 Ind. Cas. 604
High Courts01 Feb 1918
Haji Munshi Jillor Rahman Vs Ebrahim Khan and Others
Calcutta High Court · 44 Ind. Cas. 558
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Feb 1918
Narendra Nath Lahiri and Others Vs Charu Chandra Bose
Calcutta High Court · 44 Ind. Cas. 497
Specific Relief Act, 1877 — Section 9
High Courts01 Feb 1918
Akkach Mondal Vs Aminuddi Mullik
Calcutta High Court · 50 Ind. Cas. 937
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3
High Courts31 Jan 1918
Jahurmul Babu Vs Keramutullah Molla and Others
Calcutta High Court · 45 Ind. Cas. 196