High Courts25 Jan 1918
Pran Krishna Bhaduri Vs Keshab Chandra Roy and Others
Calcutta High Court · AIR 1919 Cal 1055 : 45 Ind. Cas. 604
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 25 of 27
High Courts25 Jan 1918
Midnapore Zemindary Co., Limited Vs Dina Nath Sahu and Others
Calcutta High Court · 45 Ind. Cas. 712
High Courts24 Jan 1918
Rebati Mohan Das Vs Nadiabashi De and Another
Calcutta High Court · 44 Ind. Cas. 521
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Jan 1918
Ishan Chandra Samui Vs Dulal Chandra De
Calcutta High Court · AIR 1919 Cal 50 : 44 Ind. Cas. 220
High Courts22 Jan 1918
Raja Sashishekhareswar Rey Bahadur Vs Rani Hemangini Debi and Others and Rani Kamal Kumari Debi and Another
Calcutta High Court · 44 Ind. Cas. 689
High Courts22 Jan 1918
Harapali Sarkar and Others Vs Syed Rajabali Mia and Another and Annapurna Dassya
Calcutta High Court · AIR 1919 Cal 998 : 44 Ind. Cas. 721
High Courts21 Jan 1918
Alok Chand Pal and Others Vs Jaluram Namasut and Others
Calcutta High Court · 45 Ind. Cas. 762
High Courts21 Jan 1918
Srimati Saidunnessa Vs Tejendra Chandra Dhar and Others
Calcutta High Court · 44 Ind. Cas. 398
Civil Procedure Code, 1908 (CPC) — Section 149Court Fees Act, 1870 — Article 17(iii)
High Courts18 Jan 1918
Satish Chandra Sarkar and Others Vs Brojo Gopal Dutta and Others
Calcutta High Court · 46 Ind. Cas. 104
High Courts18 Jan 1918Partly Allowed
Hari Das Vs Debendro Ram Banerjee
Calcutta High Court · (1918) 01 CAL CK 0020
High Courts18 Jan 1918
Srimati Baseemati Debi Vs Srimati Tarit Basani Dassi and Chedi Dosadh and Another
Calcutta High Court · 44 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 23, Order 18 Rule 25Limitation Act, 1908 — Section 26
High Courts17 Jan 1918
Jogendra Kumar Ghose and Others Vs Ananda Chandra Mozumdar and Others
Calcutta High Court · 44 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 18
High Courts17 Jan 1918
The Secretary of State for India in Council Vs Kamal Krishna Pal
Calcutta High Court · 44 Ind. Cas. 222
Bengal Tenancy Act, 1885 — Section 178(3)(f), 52
High Courts16 Jan 1918
Srimati Sushilabala Dasi Vs Anukul Chandra Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 506 : 44 Ind. Cas. 166
Probate and Administration Act, 1881 — Section 5
High Courts16 Jan 1918
Rupa Thakurani and Another, Abdul Khalifa and Others and Shib Lal Shaha Vs Kumudnath Karmakar
Calcutta High Court · 46 Ind. Cas. 116
Limitation Act, 1963 — Section 14
High Courts16 Jan 1918
Monmotho Nath Laha and Others Vs Annoda Prosad Roy and Others
Calcutta High Court · 44 Ind. Cas. 567
Limitation Act, 1963 — Article 134
High Courts16 Jan 1918
Haripada Sadhukhan Vs Anath Nath Dey and Others
Calcutta High Court · 44 Ind. Cas. 211
Contract Act, 1872 — Section 172Transfer of Property Act, 1882 — Section 59
High Courts15 Jan 1918
Kherode Behari Gossami Vs Raja Narendra Lal Khan
Calcutta High Court · 55 Ind. Cas. 310
Transfer of Property Act, 1882 — Section 130
High Courts15 Jan 1918
Nogendra Lal Chowdhury Vs Fani Bhusan Das
Calcutta High Court · AIR 1919 Cal 835 : 44 Ind. Cas. 265
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11
High Courts15 Jan 1918
Sri Sri Brindaban Chandra Jiew by his Present Manager Raghunath Banerji Vs Karuna Nidhan Singha and Others
Calcutta High Court · AIR 1919 Cal 176 : 50 Ind. Cas. 84