High CourtsDivision Bench(1918) 01 CAL CK 0014

Khetra Mohan Kundu and Others vs Jogendra Chandra Kundu

Calcutta High Court · Decided on 28 January 1918 · Citation: 45 Ind. Cas. 7

HON’BLE JUDGES
Richardson, J · Beachcroft, J

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Judgment

1 paragraphs · 37 words
1.

This appeal must be dismissed. We are satisfied that the judgment of the Court below is correct. The respondent is entitled to the costs of this appeal. We assess the hearing fee at one gold mohur.