High Courts04 Jan 1946
Tarak Nath Bagchi Vs Commissioner of Income Tax
Calcutta High Court · AIR 1947 Cal 347
Income Tax Act, 1961 — Section 22(2), 34
COURT ARCHIVE
Calcutta High Court judgments, 1946
261 judgments · page 14 of 14
COURT ARCHIVE
261 judgments · page 14 of 14
Calcutta High Court · AIR 1947 Cal 347